High Courts03 Aug 2022Allowed
Sudhir Kumar Yadav Vs Hemwati Nandan Bahuguna Garhwal University And Another
Uttarakhand High Court · (2022) 08 UK CK 0021
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 290 of 1,060
High Courts03 Aug 2022Allowed
Aditya Malik Vs Hemwati Nandan Bahuguna Garhwal University And Another
Uttarakhand High Court · (2022) 08 UK CK 0020
High Courts03 Aug 2022Disposed Of
Sanjeev Mehra Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0018
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 467, 468, 471
High Courts03 Aug 2022Disposed Of
Lucky Chaudhary Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0017
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 324, 504, 506
High Courts02 Aug 2022Allowed
Kulvindra Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0036
Uttar Pradesh Horticulture And Food Processing Group-B Service Rules, 1993 — Rule B(2)
High Courts02 Aug 2022Allowed
Trilok Chandra Tiwari & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court ·
Bench Result Reffered Case
High Courts02 Aug 2022Disposed Of
Rashmi Mishra Vs Uttarakhand Sanskrit Vishwa Vidyalaya & Others
Uttarakhand High Court · (2022) 08 UK CK 0026
High Courts02 Aug 2022Allowed
Govardhan Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 08 UK CK 0015
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 7(d)(ii)
High Courts02 Aug 2022Disposed Of
Pramod Raturi & Others Vs Secretary, Tourism Department, Govt. Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0014
High Courts02 Aug 2022Disposed Of
Director General, C.P.W.D. & Others Vs Krishna Devi Uniyal & Another
Uttarakhand High Court · (2022) 08 UK CK 0012
High Courts02 Aug 2022Disposed Of
Hari Ram Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0011
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420
High Courts02 Aug 2022Disposed Of
Mahant Balwant Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0010
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420
High Courts01 Aug 2022Partly Allowed
H.N. Srivastava Vs General Manager (Administration) Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0034
Constitution Of India, 1950 — Article 226Uttar Pradesh State Transport Corporation Employees (Other Than Officers) Service Regulations, 1981 — Regulation 62, 62(6), 63, 63(4)
High Courts01 Aug 2022Dismissed
Seema Rehman Vs Registrar Cooperative Societies Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0016
High Courts01 Aug 2022Disposed Of
Aryan Pal And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0009
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 4
High Courts01 Aug 2022Disposed Of
Javir And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0008
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 452, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts01 Aug 2022Disposed Of
Noman Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0007
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 452, 504, 506
High Courts01 Aug 2022Dismissed
Neetu Palariya Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2022) 08 UK CK 0006
High Courts01 Aug 2022Dismissed
Yogesh Barthwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0005
High Courts01 Aug 2022Disposed Of
Priyanka Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0004