High Courts18 Aug 2022Dismissed
Jitendra Lesiyal And Others Vs Uttarakhand Public Service Commission And Others
Uttarakhand High Court · (2022) 08 UK CK 0081
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 288 of 1,060
High Courts18 Aug 2022Dismissed
Prof. (Dr.) Bharti Singhal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0080
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 13(3), 13(4)
High Courts18 Aug 2022Disposed Of
Nishu And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0079
High Courts18 Aug 2022Disposed Of
Aszad And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0078
High Courts18 Aug 2022Disposed Of
Maladevi @ Malavati Vs Vinay Shankar Pandey, District Magistrate, Haridwar
Uttarakhand High Court · (2022) 08 UK CK 0077
High Courts18 Aug 2022Disposed Of
Shruti Fashion Wear Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0058
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts18 Aug 2022Disposed Of
Jasveer Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0057
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts18 Aug 2022Dismissed
Pratap Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0056
High Courts18 Aug 2022Dismissed
Lalu Ram Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 08 UK CK 0055
High Courts18 Aug 2022Disposed Of
Santosh Agarwal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 08 UK CK 0053
Uttar Pradesh Imposition Of Ceiling On Land Holdings Act, 1960 — Section 6(2)
High Courts17 Aug 2022Dismissed
Beer Singh Thakur And Others Vs Vijay Vardhan And Others
Uttarakhand High Court · (2022) 08 UK CK 0105
Motor Vehicles Act, 1988 — Section 68(1), 68(3)(ca), 72(2)(XXII)
High Courts17 Aug 2022Dismissed
Mahatam Bhagat Vs Savitri Devi And Another
Uttarakhand High Court · (2022) 08 UK CK 0090
Code Of Criminal Procedure, 1973 — Section 125
High Courts17 Aug 2022Dismissed
Sabit Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0089
High Courts17 Aug 2022Disposed Of
Rajvinder Kaur And Another Vs State Of Uttarakhand SSP Udham Singh Nagar And Others
Uttarakhand High Court · (2022) 08 UK CK 0088
High Courts17 Aug 2022Allowed
Devendra Singh Alias Devendra Mehta Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 08 UK CK 0050
Indian Penal Code, 1860 — Section 427, 506
High Courts17 Aug 2022Disposed Of
State Of Uttarakhand Through Secretary Primary Education & Others Vs Manavta Higher Primary School
Uttarakhand High Court · (2022) 08 UK CK 0049
Uttarakhand School Education Act, 2006 — Section 24
High Courts17 Aug 2022Disposed Of
Dheeraj Upreti Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0048
High Courts17 Aug 2022Dismissed
Amish Kumar Gupta Vs Deputy Commissioner (Tax Assessment) First
Uttarakhand High Court · (2022) 08 UK CK 0047
Uttaranchal Value Added Tax Act,. 2005 — Section 31
High Courts17 Aug 2022Disposed Of
Sudhir Kumar Vs Ridhi
Uttarakhand High Court · (2022) 08 UK CK 0046
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)
High Courts16 Aug 2022Dismissed
Bharat Heavy Electricals Limited & Another Vs Rajendra Singh @ Rajendra And Others
Uttarakhand High Court · (2022) 08 UK CK 0087
Contract Labour (Regulation & Abolition) Central Rules, 1971 — Rule 25, 25(2)(v), 25(2)(v)(a)Constitution Of India, 1950 — Article 226, 227