COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 287 of 1,060

High Courts26 Aug 2022Allowed

Reshma And Three Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 08 UK CK 0059

Indian Penal Code, 1860 — Section 147, 148, 323, 504, 506Code Of Criminal Procedure, 1973 — Section 320Constitution Of India, 1950 — Article 226

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High Courts25 Aug 2022Disposed Of

Anjali And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 08 UK CK 0069

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High Courts25 Aug 2022Dismissed

Arjun D. Singh Vs Union Of India And Others

Uttarakhand High Court · (2022) 08 UK CK 0068

National Medical Commission Act, 2019 — Section 57

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High Courts25 Aug 2022Disposed Of

Ishwar Chand Verma Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 08 UK CK 0066

Constitution Of India, 1950 — Article 21, 25

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High Courts25 Aug 2022Disposed Of

Poonam Dobriyal And Others Vs Oil And Natural Gas Corporation Limited And Others

Uttarakhand High Court · (2022) 08 UK CK 0061

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High Courts25 Aug 2022Dismissed

Kishore Kumar Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 08 UK CK 0060

Code Of Criminal Procedure, 1973 — Section 125, 125(2), 125(4), 397Family Courts Act, 1984 — Section 19(4)

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High Courts24 Aug 2022Allowed

Ravi Ranjan Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 08 UK CK 0085

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354A, 354D, 506Constitution Of India, 1950 — Article 21

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High Courts24 Aug 2022Disposed Of

Mamta Joshi Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 08 UK CK 0074

Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 4(2)

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High Courts24 Aug 2022Allowed

Nempal Singh Vs Sub Divisional Officer, Kashipur

Uttarakhand High Court · (2022) 08 UK CK 0073

Indian Telegraphic Act, 1885 — Section 17

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High Courts24 Aug 2022Disposed Of

Nitin Kumar Uniyal Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 08 UK CK 0072

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High Courts24 Aug 2022Disposed Of

Nadeem Ahmad And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 08 UK CK 0071

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High Courts24 Aug 2022Allowed

Rajat Kumar Alias Gaurav & Others Vs Narcotics Control Bureau And Another

Uttarakhand High Court · (2022) 08 UK CK 0070

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 27A, 29, 67Constitution Of India, 1950 — Article 21

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High Courts23 Aug 2022Dismissed

Anil Kumar Arya Vs Hemlata And Another

Uttarakhand High Court · (2022) 08 UK CK 0084

Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9

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High Courts23 Aug 2022Dismissed

Kundan Singh Malara Vs Uttarakhand Subordinate Service Selection Commission And Others

Uttarakhand High Court · (2022) 08 UK CK 0083

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High Courts23 Aug 2022Allowed

Ritik And Seven Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 08 UK CK 0076

Indian Penal Code, 1860 — Section 147, 148, 149, 352Code Of Criminal Procedure, 1973 — Section 320

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High Courts23 Aug 2022Dismissed

Commissioner Kendriya Vidyalaya Sangathan And Another Vs Sushma And Another

Uttarakhand High Court · (2022) 08 UK CK 0075

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High Courts22 Aug 2022Dismissed

Kiran Devi Vs Union Of India & Others

Uttarakhand High Court · (2022) 08 UK CK 0091

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High Courts22 Aug 2022Disposed Of

Jaypal And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 08 UK CK 0052

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 323, 504, 506

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High Courts22 Aug 2022Disposed Of

Balwant Rai Arora Vs Sweety Gupta

Uttarakhand High Court · (2022) 08 UK CK 0051

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482

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High Courts18 Aug 2022Dismissed

Suraj @ Surajbhan Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 08 UK CK 0082

Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9, 13

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