High Courts02 Nov 2022Disposed Of
Sumita Panwar Vs Hemwati Nandan Bahuguna Garhwal University And Another
Uttarakhand High Court · (2022) 11 UK CK 0002
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 278 of 1,060
High Courts01 Nov 2022Disposed Of
Dr. Rajeev Mohan Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 11 UK CK 0014
Indian Penal Code, 1860 — Section 302, 306
High Courts01 Nov 2022Disposed Of
Govind Nath Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 11 UK CK 0004
High Courts01 Nov 2022Disposed Of
Deepankur Mittal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0001
High Courts31 Oct 2022Disposed Of
Vinod Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 10 UK CK 0070
High Courts31 Oct 2022Disposed Of
Swami Kamla Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 10 UK CK 0069
High Courts21 Oct 2022Disposed Of
Deewan Singh Bhandari Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 10 UK CK 0068
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts21 Oct 2022Disposed Of
Labli And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0065
High Courts21 Oct 2022Allowed
M/s Ashwani Kumar Kapila Vs Costal Projects Ltd. And Another
Uttarakhand High Court · (2022) 10 UK CK 0063
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts21 Oct 2022Disposed Of
Sangeeta Singh & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0061
High Courts21 Oct 2022Disposed Of
Joosaf Alias Yusuf Vs District Magistrate, Dehradun And Another
Uttarakhand High Court · (2022) 10 UK CK 0060
High Courts21 Oct 2022
M/s Ravindra Kumar Gupta And Sons & Others Vs Union Of India And Others
Uttarakhand High Court · (2022) 10 UK CK 0058
Arbitration And Conciliation Act, 1996 — Section 4, 34, 34(1), 34(2), 34(2A), 34(2)(b), 34(3), 34(4), 37, 75, 81
High Courts20 Oct 2022Allowed
Mohini Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0066
Defence Of India Act, 1939 — Section 38(5)Defence Of India Rules, 1939 — Rule 38(5)
High Courts20 Oct 2022Dismissed
Dr. Ruchika Tandon Vs Union Of India And Others
Uttarakhand High Court · (2022) 10 UK CK 0053
High Courts19 Oct 2022Disposed Of
M/s Jai Mateshwari Steels Pvt. Ltd Vs Commissioner, Uttarakhand State GST & Others
Uttarakhand High Court · (2022) 10 UK CK 0056
Central Goods And Service Tax Act, 2017 — Section 130
High Courts19 Oct 2022Allowed
Union Of India & Others Vs Assistant Sub Inspector No. 860030295 Narayan Singh
Uttarakhand High Court · (2022) 10 UK CK 0055
High Courts18 Oct 2022Dismissed
Preeti & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 10 UK CK 0047
High Courts18 Oct 2022Allowed
Deepak Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0046
High Courts18 Oct 2022Disposed Of
Firoz Ali Vs District Magistrate, Dehradun And Another
Uttarakhand High Court · (2022) 10 UK CK 0037
High Courts17 Oct 2022
Namrata Sharma Vs Director General Of Department Of Medical Health And Others
Uttarakhand High Court · (2022) 10 UK CK 0043
Dying In Harness Rules, 1974 — Rule 2(c), 5, 5(1)(iii)Constitution Of India, 1950 — Article 14, 15, 16Uttar Pradesh Cooperative Committee Employees Service Regulations, 1975 — Regulation 104