High Courts04 Nov 2022Dismissed
Vijay Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 11 UK CK 0026
Indian Penal Code, 1860 — Section 506Protection Of Children From Sexual Offence Act, 2012 — Section 5, 6, 42, 376(2)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 277 of 1,060
High Courts04 Nov 2022Disposed Of
Dr. Surjeet Vs Dr. Namita
Uttarakhand High Court · (2022) 11 UK CK 0025
Hindu Marriage Act, 1955 — Section 13B
High Courts04 Nov 2022
Mayur Gupta Vs Beena Goyal And Another
Uttarakhand High Court · (2022) 11 UK CK 0024
Provincial Small Cause Courts Act, 1887 — Section 23Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)
High Courts04 Nov 2022Allowed
Ravindra Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 11 UK CK 0023
Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts03 Nov 2022Disposed Of
Mandal @ Sriti Sarkar And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0019
High Courts03 Nov 2022Disposed Of
Gulbahar And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0018
High Courts03 Nov 2022Disposed Of
Executive Officer, Nagar Palika Parishad, Tehri Garhwal And Another Vs State Of Uttarakhand & Oothers
Uttarakhand High Court · (2022) 11 UK CK 0017
High Courts03 Nov 2022Dismissed
Sunil Kumar Chauhan Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 11 UK CK 0016
Code Of Criminal Procedure, 1973 — Section 125
High Courts03 Nov 2022Dismissed
Manu Devi Verma And Two Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 11 UK CK 0012
Indian Penal Code, 1860 — Section 147, 323, 452, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 482
High Courts03 Nov 2022Disposed Of
Government Of India, Through Director, Indian National Highway Authority Vs Keshav Kumar Saini & Another
Uttarakhand High Court · (2022) 11 UK CK 0011
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 33National Highways Act, 1956 — Section 3(G)
High Courts03 Nov 2022
Kanti Tomar Vs Rupali Gupta
Uttarakhand High Court · (2022) 11 UK CK 0007
Code Of Civil Procedure, 1908 — Section 151
High Courts02 Nov 2022Dismissed
Bhagat Ram Uniyal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 11 UK CK 0022
High Courts02 Nov 2022Dismissed
Haryana Vidyut Parsaran Nigam Limited And Another Vs M/s Mahavir Transmission Udyog Private Limited And Another
Uttarakhand High Court · (2022) 11 UK CK 0021
Arbitration And Conciliation Act, 1996 — Section 34, 37
High Courts02 Nov 2022Dismissed
Sunil Ghildiyal Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 11 UK CK 0020
Code Of Criminal Procedure, 1973 — Section 127
High Courts02 Nov 2022
Puran Singh Fartyal Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 11 UK CK 0015
Representation Of Peoples Act, 1951 — Section 80A(2), 81, 81(3), 82, 83, 83(1), 83(1)(a), 83(1)(c), 83(2), 86, 86(1), 89, 90(3), 94, 100, 101, 117, 123, 123(1), 123(4)Bills Of Sale Act, 1878 — Section 9, 10(2)Conduct Of Election Rules, 1961 — Rule 94A
High Courts02 Nov 2022Dismissed
Commissioner Of Income Tax, (International Taxation) & Others Vs M/s B.J. Services Co. Me Limited & Others
Uttarakhand High Court · (2022) 11 UK CK 0013
Income-tax Act, 1961 — Section 44BB, 44BB(1), 44BB(2), 44BB(2)(a), 44BB(2)(b)
High Courts02 Nov 2022Dismissed
Managing Director Uttarakhand Transport Corporation & Others Vs Mumtaj Ahmad & Others
Uttarakhand High Court · (2022) 11 UK CK 0010
High Courts02 Nov 2022Allowed
Ranveer Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 11 UK CK 0009
Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 153(3), 313, 437AUttar Pradesh Abolition And Lard Reforms Act, 1950 — Section 59, 60, 229B
High Courts02 Nov 2022Allowed
Akbar And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 11 UK CK 0008
Code Of Criminal Procedure, 1973 — Section 319, 319(4)(b)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts02 Nov 2022Disposed Of
Noor Hasan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0003