High Courts18 Nov 2022Dismissed
Rajeev Juyal Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 11 UK CK 0050
Indian Penal Code, 1860 — Section 323, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(k)(l), 6
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 276 of 1,060
High Courts18 Nov 2022Allowed
Raza Chaudhary Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 11 UK CK 0049
Indian Penal Code, 1860 — Section 272, 273, 420, 482, 483Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Copyright Act, 1957 — Section 63, 65
High Courts17 Nov 2022Dismissed
Ajay Raturi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0060
Code Of Criminal Procedure, 1973 — Section 125
High Courts17 Nov 2022Dismissed
Prakash Chandra Behera Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 11 UK CK 0054
Code Of Criminal Procedure, 1973 — Section 125
High Courts17 Nov 2022Allowed
Ali Hasan Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 11 UK CK 0053
Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Nov 2022Dismissed
Dilshad Ahmad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0047
High Courts16 Nov 2022Disposed Of
Anurag Shankhdhar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0046
High Courts16 Nov 2022Allowed
Dharmendra Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 11 UK CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 8A
High Courts16 Nov 2022Disposed Of
Mamta Rai & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0043
High Courts16 Nov 2022Disposed Of
Khusbu & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0042
High Courts16 Nov 2022Disposed Of
Anjali & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0041
High Courts16 Nov 2022Disposed Of
Vice Chancellor, Hemwati Nandan Bahuguna Uttarakhand Medical Education University And Another Vs Dr. Sakshi Sah & Others
Uttarakhand High Court · (2022) 11 UK CK 0035
High Courts15 Nov 2022Dismissed
Satendra Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0038
High Courts15 Nov 2022Dismissed
Shanti Prasad Bhatt Vs Doon University & Others
Uttarakhand High Court · (2022) 11 UK CK 0037
High Courts15 Nov 2022Disposed Of
Lalit Kumar Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 11 UK CK 0036
High Courts14 Nov 2022Dismissed
Abhay Kumar Vs Union Of India And Others
Uttarakhand High Court · (2022) 11 UK CK 0033
High Courts14 Nov 2022Disposed Of
M/s Jai Bhawani Trading Co. Vs Directorate Of Uttarakhand Agriculture Produce Distribution Board And Others
Uttarakhand High Court · (2022) 11 UK CK 0031
High Courts11 Nov 2022Dismissed
Kamlesh Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0029
High Courts11 Nov 2022Dismissed
Krishan Ballabh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0028
High Courts11 Nov 2022Dismissed
Ashok Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 11 UK CK 0027
Code Of Criminal Procedure, 1973 — Section 125