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Uttarakhand High Court judgments

21,184 judgments · page 280 of 1,060

High Courts11 Oct 2022Dismissed

Km. xxxxx Vs State Of Uttarakhand And Anr

Uttarakhand High Court · (2022) 10 UK CK 0011

Indian Penal Code, 1860 — Section 363, 366, 368, 376Code Of Criminal Procedure, 1973 — Section 161Juvenile Justice Rule, 2007 — Rule 12, 12(5)