High Courts23 Sept 2022Disposed Of
Khadak Singh Dhapola Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0131
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 282 of 1,060
High Courts23 Sept 2022Disposed Of
Diksha Nautiyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0130
High Courts23 Sept 2022Disposed Of
Krishna Kumar Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0127
High Courts22 Sept 2022Disposed Of
Shivam Mines & Minerals Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0134
Constitution Of India, 1950 — Article 226
High Courts22 Sept 2022Allowed
Rahul Kumar & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0126
High Courts22 Sept 2022Disposed Of
Jugal Kishore Tiwari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0123
High Courts22 Sept 2022Disposed Of
Vinay Kumar Jain & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0122
High Courts22 Sept 2022Disposed Of
Anoop Pandey Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0121
High Courts21 Sept 2022Disposed Of
Amreen & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0118
High Courts21 Sept 2022Disposed Of
Kapil Kumar Chauhan & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0117
High Courts21 Sept 2022Disposed Of
Asha Rani & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0116
High Courts21 Sept 2022Disposed Of
Nandan Prasad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0114
High Courts21 Sept 2022Dismissed
Satyendra Kumar Tomar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0113
Uttarakhand Minor Mineral (Concession) Rules, 2001 — Rule 3Uttarakhand Minor Mineral (Concession)(Amendment) Rules, 2021 — Rule 3
High Courts20 Sept 2022Disposed Of
Union Of India And Others Vs Milap Singh
Uttarakhand High Court · (2022) 09 UK CK 0119
Border Security Force Rules, 1969 — Rule 22Constitution Of India, 1950 — Article 226
High Courts20 Sept 2022Disposed Of
Vichitra Narayan Kandpal And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0104
High Courts20 Sept 2022Disposed Of
Kalyan Singh Pokhariyal Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 09 UK CK 0103
High Courts19 Sept 2022Disposed Of
Shailendra Tripathi Vs Asha
Uttarakhand High Court · (2022) 09 UK CK 0133
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 9, 13(1)(ia), 13(1)(ib), 28
High Courts19 Sept 2022Allowed
Ravi Srivastava Alias Bhalla Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 09 UK CK 0112
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 325, 504, 506Arms Act, 1959 — Section 4, 25
High Courts19 Sept 2022Dismissed
Sabit Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0111
High Courts19 Sept 2022Allowed
Reena Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0110