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Uttarakhand High Court judgments

21,184 judgments · page 284 of 1,060

High Courts14 Sept 2022Dismissed

State Of Uttarakhand & Another Vs Suresh Chandra & Others

Uttarakhand High Court · (2022) 09 UK CK 0073

Uttarakhand Government Servants Seniority Rules, 2002 — Rule 2, 3, 6, 7Uttarakhand Registrar Kanoongo Service Rules, 2011 — Rule 7, 13Uttar Pradesh Avar Rajswa Lipik (Registrar Kanoongo Aur Sahayak Registrar Kanoongo) Sewa Niyamawali, 1958 — Rule 7
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High Courts14 Sept 2022Allowed

Nandan Singh And Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 09 UK CK 0070

Right Of Children To Free And Compulsory Education Act, 2009 — Section 2(n), 3, 3(2), 23, 23(1), 23(2)National Council For Teacher Education Act, 1993 — Section 12, 12A, 12(d), 14, 14(3)(a), 14(4), 15(3)(a), 29Uttarakhand Government Elementary Education School (Teachers) Service Rules, 2012 — Rule 9(ka)(ii), 15(i)
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High Courts09 Sept 2022

Ankul Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 09 UK CK 0065

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 504, 506Scheduled Caste And The Schedule Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(V)
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