High Courts13 Apr 2023Disposed Of
Avneesh Chhetri Vs District Magistrate / Collector Dehradun & Others
Uttarakhand High Court · (2023) 04 UK CK 0018
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 255 of 1,059
High Courts13 Apr 2023Allowed
Aman Faraz Alias Rafe Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 04 UK CK 0017
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29Constitution Of India, 1950 — Article 21
High Courts12 Apr 2023Disposed Of
Aasu Devi & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 04 UK CK 0023
High Courts12 Apr 2023Dismissed
State Of Uttarakhand Vs Kishan Singh Joshi
Uttarakhand High Court · (2023) 04 UK CK 0022
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(XXiiia), 2(Viia), 18, 20Code Of Criminal Procedure, 1973 — Section 313
High Courts12 Apr 2023Dismissed
Uttarakhand State Ware Housing Corporation And Another Vs Anwar Kumar & Another
Uttarakhand High Court · (2023) 04 UK CK 0020
High Courts12 Apr 2023Disposed Of
Irfan Alias jumma Vs Uttarakhand Waqf Board And Another
Uttarakhand High Court · (2023) 04 UK CK 0019
Waqf Act, 1995 — Section 83(9)
High Courts11 Apr 2023Dismissed
Soumya Singh Sheeshmukh Vs Indian Council Of Forestry Research And Education And Others
Uttarakhand High Court · (2023) 04 UK CK 0026
High Courts11 Apr 2023Dismissed
Harpreet Singh Kalia Vs Paramjeet Kaur & Others
Uttarakhand High Court · (2023) 04 UK CK 0025
Code Of Civil Procedure, 1908 — Order 9 Rule 7
High Courts11 Apr 2023Disposed Of
Ram Agarwal Vs Mohan Lal Verma
Uttarakhand High Court · (2023) 04 UK CK 0024
Constitution Of India, 1950 — Article 227
High Courts11 Apr 2023Disposed Of
Manju Devi & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 04 UK CK 0015
High Courts10 Apr 2023Dismissed
Kumud Vaidya Vs Kamal Prasad
Uttarakhand High Court · (2023) 04 UK CK 0016
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 176, 229B, 331, 341Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts10 Apr 2023Dismissed
Nirmala Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 04 UK CK 0014
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 17(2)(c), 18, 18(4), 18(5)
High Courts10 Apr 2023Allowed
Devendra Singh Malik Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 04 UK CK 0013
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(Viia), 2(XXiiia), 18, 20, 41, 42, 43, 50, 50(1)Code Of Criminal Procedure, 1973 — Section 100, 313, 437A
High Courts06 Apr 2023Disposed Of
Pooja Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 04 UK CK 0012
High Courts06 Apr 2023Disposed Of
Shyam Arya Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 04 UK CK 0011
High Courts06 Apr 2023Disposed Of
Nasrin & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 04 UK CK 0004
High Courts05 Apr 2023Disposed Of
Mona Sharma Vs Ravishankar Sharma
Uttarakhand High Court · (2023) 04 UK CK 0008
Constitution Of India, 1950 — Article 227
High Courts05 Apr 2023Disposed Of
Shweta Goyal & Another Vs Aruna Chauhan & Others
Uttarakhand High Court · (2023) 04 UK CK 0007
Constitution Of India, 1950 — Article 227
High Courts05 Apr 2023Disposed Of
EPS Financial Services Pvt. Ltd. Vs Stock Holding Corporation Of India & Others
Uttarakhand High Court · (2023) 04 UK CK 0006
Constitution Of India, 1950 — Article 227
High Courts05 Apr 2023Dismissed
M/s GEE CEE Metals Private Limited (AOP). Vs Principal Commissioner, Income Tax And Others
Uttarakhand High Court · (2023) 04 UK CK 0005
Income Tax Act, 1961 — Section 119(1), 119(2), 119(2)(b), 143A