Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 17Code Of Civil Procedure, 1908 — Order 39 Rule 1Constitution Of India, 1950 — Article 227

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High Courts31 Mar 2023Disposed Of

Vikas Chandra & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2023) 03 UK CK 0071

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High Courts29 Mar 2023Disposed Of

Jitendra Nand Kishor Bhakhda Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 03 UK CK 0070

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

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High Courts29 Mar 2023Allowed/ Disposed Of

Bhagwan Singh And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2023) 03 UK CK 0069

Indian Penal Code, 1860 — Section 34, 420

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High Courts28 Mar 2023Dismissed

Chandi Prasad Dhyani (Deceased), Through Legal Representatives Vs Suraj Prakash Gulati And Others

Uttarakhand High Court · (2023) 03 UK CK 0064

Code Of Civil Procedure, 1908 — Section 152

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High Courts27 Mar 2023Allowed

Akram Ali Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 03 UK CK 0068

Indian Penal Code, 1860 — Section 34, 395, 396, 397, 412Constitution Of India, 1950 — Article 21

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High Courts24 Mar 2023Dismissed

Bharat Petroleum Corporation Limited And Another Vs Deepak Saini & Another

Uttarakhand High Court · (2023) 03 UK CK 0063

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High Courts24 Mar 2023Dismissed

Kanti Bai Vs Ramesh Lal Khare

Uttarakhand High Court · (2023) 03 UK CK 0062

Family Courts Act, 1984 — Section 19Limitation Act, 1963 & mdash; Section 5Hindu Marriage Act, 1955 — Section 13(1)(ib), 24

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High Courts24 Mar 2023Dismissed

Shivani Kohli Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2023) 03 UK CK 0061

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High Courts23 Mar 2023Disposed Of

Aayushi Dhiman And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2023) 03 UK CK 0057

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High Courts22 Mar 2023Dismissed

Saurabh Sharma Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2023) 03 UK CK 0060

Motor Vehicle Act, 1988 — Section 89, 89(a), 89(b)Motor Vehicles Act, 1939 — Section 63A(2)(c)

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High Courts22 Mar 2023Dismissed

Umesh Chand Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2023) 03 UK CK 0058

Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 3(h), 7(d)

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High Courts22 Mar 2023Allowed

Manoj Chauhan Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 03 UK CK 0055

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 504, 506Arms Act, 1959 — Section 3, 25

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High Courts22 Mar 2023Disposed Of

Kuldeep (Since Deceased) & Others Vs Mahendra Singh (Since Deceased) & Others

Uttarakhand High Court · (2023) 03 UK CK 0053

Limitation Act, 1963 & mdash; Section 17Constitution Of India, 1950 — Article 227

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High Courts22 Mar 2023Disposed Of

Suresh Negi Vs Manisha Negi

Uttarakhand High Court · (2023) 03 UK CK 0052

Family Court Act, 1984 — Section 7(1)(d)Constitution Of India, 1950 — Article 227

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High Courts22 Mar 2023Dismissed

Mahendra Pal Vs Vinay Pratap Singh

Uttarakhand High Court · (2023) 03 UK CK 0051

Code Of Civil Procedure, 1908 — Order 21 Rule 22Constitution Of India, 1950 — Article 227

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