High Courts22 Mar 2023Disposed Of
Baldev Singh Vs Shamsher Bahadur & Others
Uttarakhand High Court · (2023) 03 UK CK 0050
Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 257 of 1,059
High Courts22 Mar 2023Disposed Of
Mohd. Akram Vs Neelam Chabda
Uttarakhand High Court · (2023) 03 UK CK 0049
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts21 Mar 2023Disposed Of
Arvind Kumar Gupta Vs Neeraj Agarwal
Uttarakhand High Court · (2023) 03 UK CK 0054
Constitution Of India, 1950 — Article 227
High Courts21 Mar 2023Dismissed
Rakesh Semwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 03 UK CK 0048
High Courts21 Mar 2023Dismissed
Trilok Singh Bargali Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 03 UK CK 0047
High Courts18 Mar 2023Allowed
Anil Kumar Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 03 UK CK 0046
Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 8Code Of Criminal Procedure, 1973 — Section 482
High Courts17 Mar 2023Disposed Of
Sonali & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 03 UK CK 0045
High Courts17 Mar 2023Allowed
Sandeep Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 03 UK CK 0044
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8, 22
High Courts16 Mar 2023Disposed Of
Sahajpreet Kaur & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 03 UK CK 0042
High Courts16 Mar 2023Allowed
Pooja Vs Sushil Kumar Sharma
Uttarakhand High Court · (2023) 03 UK CK 0041
Code Of Civil Procedure, 1908 — Section 24, 125Hindu Marriage Act, 1955 — Section 9
High Courts16 Mar 2023Disposed Of
M/S Kisan Rice Mill And Another Vs State Bank Of India And Another
Uttarakhand High Court · (2023) 03 UK CK 0040
High Courts15 Mar 2023Disposed Of
Sanjiv Chaturvedi Vs Union Of India And Others
Uttarakhand High Court · (2023) 03 UK CK 0043
Code Of Criminal Procedure, 1973 — Section 156(3), 200
High Courts15 Mar 2023Disposed Of
Deepak Goswami Vs Sarvesh S/o Late Bhupal Singh
Uttarakhand High Court · (2023) 03 UK CK 0036
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts15 Mar 2023Allowed
Ankit Alias Kaka & Others Vs Narcotics Control Bureau And Another
Uttarakhand High Court · (2023) 03 UK CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 19, 22, 24, 27A, 29, 37, 52A(1), 67
High Courts14 Mar 2023Dismissed
Lovish Goel Vs Yasha Agarwal
Uttarakhand High Court · (2023) 03 UK CK 0038
Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 340Hindu Marriage Act, 1955 — Section 13
High Courts14 Mar 2023Dismissed
Reena Panwar Vs Mussoorie Dehradun Development Authority & Others
Uttarakhand High Court · (2023) 03 UK CK 0037
High Courts14 Mar 2023
Risaal Singh Alias Risal Singh Vs Madan Mohan Kishan Wali And Others
Uttarakhand High Court · (2023) 03 UK CK 0033
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 2(1)(g), 16
High Courts13 Mar 2023Dismissed
Mantri / Secretary, Khestriya Shri Gandhi Ashram, Gauchar, District Chamoli Vs Labour Commissioner & Another
Uttarakhand High Court · (2023) 03 UK CK 0039
Constitution Of India, 1950 — Article 227
High Courts13 Mar 2023Dismissed
Uttarakhand Takniki Karmchari Sangh, Through Its President Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 03 UK CK 0034
High Courts13 Mar 2023Disposed Of
Sadhna Alias Rani Vs Ashish Chamoli
Uttarakhand High Court · (2023) 03 UK CK 0032
Hindu Marriage Act, 1955 — Section 24