COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 259 of 1,059

High Courts27 Feb 2023Allowed

Gurdeep Singh Alias Dippa Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 02 UK CK 0102

Code Of Criminal Procedure, 1973 — Section 439Uttar Pradesh Gangsters And Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3Constitution Of India, 1950 — Article 21

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High Courts27 Feb 2023Allowed

Shankar Sharma Alias Ravi Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 02 UK CK 0101

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 307Constitution Of India, 1950 — Article 21

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High Courts25 Feb 2023Disposed Of

Harpreet Singh And Three Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2023) 02 UK CK 0109

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts25 Feb 2023Disposed Of

Hardeep Singh Nagpal And Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2023) 02 UK CK 0108

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts25 Feb 2023Disposed Of

Arfat Ali And Another Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 02 UK CK 0107

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High Courts25 Feb 2023

Shankar Lal Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 02 UK CK 0105

Arms Act, 1959 — Section 25

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High Courts24 Feb 2023Disposed Of

Mohd. Saleem Vs Nagar Palika Parishad, Ramnagar

Uttarakhand High Court · (2023) 02 UK CK 0094

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High Courts23 Feb 2023Dismissed

Senan Singh Majithia Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2023) 02 UK CK 0093

Indian Penal Code, 1860 — Section 147, 149, 307, 323, 326, 341, 427, 452, 504, 506

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High Courts23 Feb 2023Disposed Of

Pallavi Rawat Vs Akhilesh Rawat

Uttarakhand High Court · (2023) 02 UK CK 0092

Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125

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High Courts23 Feb 2023Disposed Of

Zainab And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2023) 02 UK CK 0082

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High Courts23 Feb 2023Allowed

M/s Ravi Enterprises Vs Commissioner Of State Tax & Another

Uttarakhand High Court · (2023) 02 UK CK 0081

Uttarakhand Goods and Service Tax/ CGST Act, 2017 — Section 73, 73(1), 73(9), 74(1)Central Goods And Service Tax Rules, 2017 — Rule 2A, 142Constitution Of India, 1950 — Article 14, 19(1)(g)

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High Courts22 Feb 2023Disposed Of