High Courts21 Feb 2023
Dr. Girish Prasad Pandey Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 02 UK CK 0076
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 260 of 1,059
High Courts21 Feb 2023Disposed Of
Sanjay Kumar Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 02 UK CK 0074
High Courts20 Feb 2023Dismissed
Indra Mohan Arora Vs Chairman/Managing Director And Others
Uttarakhand High Court · (2023) 02 UK CK 0075
High Courts20 Feb 2023Disposed Of
Taniya Hussain And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 02 UK CK 0073
Constitution Of India, 1950 — Article 21
High Courts20 Feb 2023Disposed Of
Mestif Buildcon Private Ltd. Vs Laxmi Vatika Ltd And Others.
Uttarakhand High Court · (2023) 02 UK CK 0072
Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)
High Courts17 Feb 2023Disposed Of
Sakshi And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 02 UK CK 0057
High Courts16 Feb 2023Disposed Of
Kiran And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 02 UK CK 0061
High Courts16 Feb 2023Disposed Of
Saba And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 02 UK CK 0060
High Courts16 Feb 2023Dismissed
Pramod Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 02 UK CK 0058
Constitution Of India, 1950 — Article 226
High Courts16 Feb 2023Allowed
Kunal Alias Badal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 02 UK CK 0055
Indian Penal Code, 1860 — Section 376(2)(n), 376(3), 452, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6
High Courts16 Feb 2023Disposed Of
Mamchand And Three Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 02 UK CK 0051
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 389, 406, 420, 504, 506
High Courts15 Feb 2023Allowed
Nadeem Khan Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 02 UK CK 0067
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts15 Feb 2023Allowed
Rajendra Singh Bisht Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 02 UK CK 0065
Protection Of Children From Sexual Offences Act, 2012 — Section 5(l)(n), 6, 376(2)(f)(n), 376(3), 504, 506
High Courts15 Feb 2023Allowed
Dhirendra Singh @ Badshah Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 02 UK CK 0064
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 27(a)
High Courts15 Feb 2023Allowed
Sannawar @ Sonu Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 02 UK CK 0063
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts15 Feb 2023Allowed
Krishana Kumar @ Krishna Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 02 UK CK 0062
Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts15 Feb 2023Disposed Of
Sachin Agarwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 02 UK CK 0053
Code Of Criminal Procedure, 1973 — Section 407Indian Penal Code, 1860 — Section 120B, 328, 506
High Courts15 Feb 2023Disposed Of
Committee Of Management Punjab Sindh Kshetra Inter College, Rishikesh Vs Anita & Others
Uttarakhand High Court · (2023) 02 UK CK 0052
High Courts14 Feb 2023Disposed Of
Anil Kumar Aggarwal Vs Jamil A. Khan & Another
Uttarakhand High Court · (2023) 02 UK CK 0071
Code Of Criminal Procedure, 1973 — Section 407Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471
High Courts14 Feb 2023Dismissed
Yogesh Chandra Pant & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2023) 02 UK CK 0049
Code Of Criminal Procedure, 1973 — Section 173, 407Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4