High Courts14 Feb 2023Dismissed
Yogesh Khera Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 02 UK CK 0048
Indian Penal Code, 1860 — Section 323, 406, 420, 504, 506Prize Chits & Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 261 of 1,059
High Courts14 Feb 2023Disposed Of
Dinesh Kumar Chandola Vs Union Of India And Others
Uttarakhand High Court · (2023) 02 UK CK 0042
Mines And Minerals (Development And Regulation) Act, 1957 — Section 3(d)
High Courts14 Feb 2023Allowed
Tehzeeb Vs Saeed Ahmad & Others
Uttarakhand High Court · (2023) 02 UK CK 0039
Code Of Civil Procedure, 1908 — Section 10, 24
High Courts14 Feb 2023Dismissed
Abhishek Mittal & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2023) 02 UK CK 0037
Code Of Criminal Procedure, 1973 — Section 407Indian Penal Code, 1860 — Section 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts13 Feb 2023Allowed
Rajeev Lochan Shah Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 02 UK CK 0056
Disaster Management Act, 2005 — Section 65, 65(i), 65(1), 66
High Courts13 Feb 2023Dismissed
Shamshad Ahmed Vs Uttar Pradesh State Industrial Development And Others
Uttarakhand High Court · (2023) 02 UK CK 0045
Code Of Civil Procedure, 1908 — Order 22, Rule 10Constitution Of India, 1950 — Article 227
High Courts13 Feb 2023
Prithvi Raj Chauhan Mahavidhyalaya Sabha And Others Vs Virendra Kumar Singh (Deceased) And Others
Uttarakhand High Court · (2023) 02 UK CK 0032
Code Of Civil Procedure, 1908 — Section 96
High Courts13 Feb 2023Disposed Of
Gulshan Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 02 UK CK 0030
High Courts13 Feb 2023Disposed Of
Vishansi And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 02 UK CK 0029
High Courts10 Feb 2023Disposed Of
Sachin Kumar And Two Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 02 UK CK 0013
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 324, 504, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)
High Courts10 Feb 2023Disposed Of
Harjinder Kaur And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 02 UK CK 0012
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 452, 504, 506
High Courts10 Feb 2023Allowed
Arif Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 02 UK CK 0011
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution Of India, 1950 — Article 21
High Courts09 Feb 2023Allowed
Pawan Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 02 UK CK 0014
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22Constitution Of India, 1950 — Article 21
High Courts08 Feb 2023Disposed Of
Bahadur Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 02 UK CK 0021
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A, 506
High Courts08 Feb 2023Disposed Of
Saras Tomar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 02 UK CK 0020
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506
High Courts08 Feb 2023Allowed
Mozzam Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 02 UK CK 0019
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Constitution Of India, 1950 — Article 21
High Courts08 Feb 2023Disposed Of
Santosh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 02 UK CK 0018
Indian Penal Code, 1860 — Section 323, 342, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts08 Feb 2023Disposed Of
Vipin Dubey And Bhagwati Dubey Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 02 UK CK 0017
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts08 Feb 2023Disposed Of
Gurmeet Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 02 UK CK 0016
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 325, 504, 506
High Courts08 Feb 2023Disposed Of
Pawandeep Singh And Four Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 02 UK CK 0015
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4