High Courts21 Apr 2023Disposed Of
Seema Paliwal And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 04 UK CK 0058
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 380
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 254 of 1,059
High Courts21 Apr 2023Dismissed
Union Of India Through Ministry Of Finance & Others Vs Uday Singh
Uttarakhand High Court · (2023) 04 UK CK 0057
High Courts20 Apr 2023Disposed Of
Mukarram Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 04 UK CK 0056
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 504, 506
High Courts20 Apr 2023Allowed
Surbhi Gupta Vs Nitin Jain
Uttarakhand High Court · (2023) 04 UK CK 0048
Code Of Criminal Procedure, 1973 — Section 125, 407Hindu Marriage Act, 1955 — Section 9Guardian And Wards Act, 1890 — Section 10, 25
High Courts20 Apr 2023Disposed Of
Suresh Kumar Vs Savita Sharma And Three Others
Uttarakhand High Court · (2023) 04 UK CK 0047
Constitution Of India, 1950 — Article 227
High Courts20 Apr 2023Allowed
Salman Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 04 UK CK 0046
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 27A, 29
High Courts19 Apr 2023Dismissed
Praveen Vs Indian Oil Corporation & Others
Uttarakhand High Court · (2023) 04 UK CK 0055
High Courts19 Apr 2023Disposed Of
Krishna Kumar Kalra Vs Rohit Shethy And Another
Uttarakhand High Court · (2023) 04 UK CK 0049
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Apr 2023Disposed Of
Hansa Pant @ Harshita Pant Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 04 UK CK 0037
High Courts18 Apr 2023Dismissed
Commissioner Commercial Tax Uttarakhand Vs M/s Doon Valley Distillery, Kunwawala, Dehradun
Uttarakhand High Court · (2023) 04 UK CK 0045
High Courts18 Apr 2023Dismissed
Rajendra Singh Parwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 04 UK CK 0044
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 3(d), 3(e), 27
High Courts18 Apr 2023Disposed Of
Maa Shailputri Associates Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 04 UK CK 0042
High Courts18 Apr 2023Dismissed
Manoj Mehra Vs Nikita Mehra
Uttarakhand High Court · (2023) 04 UK CK 0041
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
High Courts18 Apr 2023Dismissed
Ateek Ahmad Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 04 UK CK 0034
Uttar Pradesh Gangsters And Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3Constitution Of India, 1950 — Article 226
High Courts18 Apr 2023Disposed Of
Amar Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 04 UK CK 0033
High Courts18 Apr 2023Dismissed
Deepak Senwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 04 UK CK 0032
High Courts18 Apr 2023Disposed Of
Ashish Kumar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2023) 04 UK CK 0031
High Courts18 Apr 2023Allowed
Kishan Chand (Retd. IFS Officer) Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 04 UK CK 0030
Indian Penal Code, 1860 — Section 34, 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(a), 13(2)Constitution Of India, 1950 — Article 21
High Courts17 Apr 2023Disposed Of
Meetu Bansal Vs Deputy Commissioner Of Income Tax, Central Circle, Dehradun
Uttarakhand High Court · (2023) 04 UK CK 0035
Income Tax Act, 1961 — Section 68, 142(1), 139, 143(3), 153A, 153A(1)(b), 156A, 249, 251(2)
High Courts13 Apr 2023Dismissed
State Of Uttarakhand Vs Adnan Ahmad
Uttarakhand High Court · (2023) 04 UK CK 0028
Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 294