High Courts08 May 2023Allowed
Neeraj Agarwal Vs Parth Gulati
Uttarakhand High Court · (2023) 05 UK CK 0026
Code Of Civil Procedure, 1908 — Section 115
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 252 of 1,059
High Courts08 May 2023Allowed
Kundan Koli Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0024
Indian Penal Code, 1860 — Section 307, 504Arms Act, 1959 — Section 4, 25
High Courts04 May 2023Allowed
Rohit Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0020
Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — 5(1), 6Code Of Criminal Procedure, 1973 — Section 164
High Courts04 May 2023Allowed
Ajay Rana @ Ajju Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0019
Indian Penal Code, 1860 — Section 363, 376, 511Protection Of Children From Sexual Offences Act, 2012 — 7, 8
High Courts04 May 2023Allowed
Sakib Javed Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0018
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 325, 326, 341, 427, 504, 506
High Courts04 May 2023Allowed
Jagdish Kumar Gupta Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0017
Indian Penal Code, 1860 — Section 406, 420, 504, 506
High Courts03 May 2023Allowed
Salman Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0022
Indian Penal Code, 1860 — Section 363, 366, 376(2)n, 376(3)Protection Of Children From Sexual Offences Act, 2012 — 5(L), 6
High Courts03 May 2023Allowed
Shiva S/o Shri Mukesh Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0021
Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 7
High Courts03 May 2023Disposed Of
Adhiroha, (A Partnership Firm) And Another Vs Swami Omkarananda Dharma Samsthan And Another
Uttarakhand High Court · (2023) 05 UK CK 0016
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 20(4)Transfer Of Property Act, 1882 — Section 111Provincial Small Cause Courts Act, 1887 — Section 25
High Courts03 May 2023Allowed
Neelam Jain Vs M/s Texla Towers Limited And Another
Uttarakhand High Court · (2023) 05 UK CK 0008
Arbitration And Conciliation Act, 1996 — Section 8, 9, 11, 11(6), 11(6A), 16, 34(2)(a), 34(2)(b)Companies Act, 1956 — Section 434Registration Act, 1908 — Section 17
High Courts03 May 2023Dismissed
State Of Uttarakhand Vs Som
Uttarakhand High Court · (2023) 05 UK CK 0007
Code Of Criminal Procedure, 1973 — Section 313, 377Probation Of Offenders Act, 1958 — Section 3, 4, 11, 11(2)Indian Penal Code, 1860 — Section 34, 308, 323, 325, 336, 377, 427, 504, 506
High Courts02 May 2023Dismissed
State Of Uttarakhand Vs Sadan Pal & Others
Uttarakhand High Court · (2023) 05 UK CK 0013
Indian Penal Code, 1860 — Section 307, 364Code Of Criminal Procedure, 1973 — Section 313
High Courts02 May 2023Allowed
Himanshu Gaur S/o Susheel Kumar Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0011
Indian Penal Code, 1860 — Section 307, 504Arms Act, 1959 — Section 30
High Courts02 May 2023Dismissed
Jagdish S/o Ramratan Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts02 May 2023Allowed
Rajendra Kumar@Rajendra Sen S/o Shri Haraprased Sen Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0009
Indian Penal Code, 1860 — Section 420, 504, 506
High Courts02 May 2023Disposed Of
Rajesh Chawla Vs Sompal
Uttarakhand High Court · (2023) 05 UK CK 0004
Code Of Civil Procedure, 1908 — Section 115Provincial Small Cause Courts Act, 1887 — Section 17(1)Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts01 May 2023Allowed
Mohammad Yusouf S/o Shri Miya Jaan Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0003
Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 156(3), 195, 340
High Courts01 May 2023Dismissed
Govind @ Neetu Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 05 UK CK 0002
High Courts01 May 2023Allowed
Rajesh Gangwar S/o Gendan Lal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0001
Uttar Pradesh Gangsters And Anti-Social Activities (Prevention) Act, 1986 &mdah; Section 2, 3
High Courts28 Apr 2023Allowed
Lakhwinder Singh@Lucky S/o Shri Amrik Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 04 UK CK 0089
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offence, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 164