High Courts17 May 2023Dismissed
Khetwal Projects Pvt. Ltd. Vs State Of Uttarakhand And others
Uttarakhand High Court · (2023) 05 UK CK 0053
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 251 of 1,059
High Courts17 May 2023Dismissed
Neetu Rawat Vs Umesh Rawat
Uttarakhand High Court · (2023) 05 UK CK 0051
Hindu Marriage Act, 1955 — Section 9
High Courts17 May 2023Dismissed
Anchal Kumar Paswan & Others Vs Union Of India & Others
Uttarakhand High Court · (2023) 05 UK CK 0048
High Courts17 May 2023Dismissed
Khetwal Projects Pvt. Ltd. Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 05 UK CK 0045
High Courts17 May 2023Dismissed
Suresh Tomar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2023) 05 UK CK 0044
High Courts17 May 2023Allowed
Murtza And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0043
Indian Forest Act, 1927 — Section 120B, 420, 467, 468, 471
High Courts16 May 2023Dismissed
Aakash Saxena Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0047
Indian Penal Code, 1860 — Section 363, 366A, 376(3), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — 3, 4(2), 5(1), 6
High Courts10 May 2023Disposed Of
Pushpinder Kaur & Others Vs Union Bank Of India & Others
Uttarakhand High Court · (2023) 05 UK CK 0039
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14, 17
High Courts10 May 2023Allowed
Navneet Shukla Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0037
Indian Penal Code, 1860 — Section 420Information Technology Act, 2000 — Section 66, 66C
High Courts10 May 2023Dismissed
Firoz Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0036
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts10 May 2023Allowed
Pawan Pal & Another Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0035
Indian Penal Code, 1860 — Section 34, 302
High Courts10 May 2023Allowed
Pradyot Kumar Singhal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0034
Indian Penal Code, 1860 — Section 354, 376
High Courts10 May 2023Dismissed
Faruk Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0033
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts10 May 2023Allowed
Nanhe Mayuar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0032
Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Civil Procedure, 1908 — Section 164
High Courts10 May 2023
Abhishek Rana Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0031
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts10 May 2023
Rohit Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0030
Indian Penal Code, 1860 — Section 34, 302, 394, 411
High Courts10 May 2023Disposed Of
Deepti Tiwari And Hema Kabadwal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 05 UK CK 0028
Indian Penal Code, 1860 — Section 120B, 384, 504Code Of Criminal Procedure, 1973 — Section 482
High Courts10 May 2023Disposed Of
Deepti Tiwari Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 05 UK CK 0027
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 452, 504, 506
High Courts09 May 2023Dismissed
Awatar Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 05 UK CK 0042
Uttarakhand Public Services (Tribunal) Act, 1976 — Section 5(5A)
High Courts09 May 2023Dismissed
Sameer S/o Shafatulla Vs State Of Uttarakhand & Anr
Uttarakhand High Court · (2023) 05 UK CK 0029
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164