High Courts06 Jun 2023Allowed
Amit Kashyap Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 06 UK CK 0003
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 249 of 1,059
High Courts06 Jun 2023Allowed
Vikram Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 06 UK CK 0002
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 50, 57
High Courts05 Jun 2023Disposed Of
Reetu Saini Vs Anuj Kumar
Uttarakhand High Court · (2023) 06 UK CK 0006
Hindu Marriage Act, 1955 — Section 25
High Courts05 Jun 2023Disposed Of
Dr. Rinkan Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2023) 06 UK CK 0001
High Courts26 May 2023Dismissed
Tafazzul Hussain Ansari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 05 UK CK 0088
Waqf Act, 1995 — Section 2, 3, 3(r), 3(r)(iv), 4,4(3), 5, 36
High Courts25 May 2023Dismissed
Vijay Singh Vs Jaimalti
Uttarakhand High Court · (2023) 05 UK CK 0086
Code Of Criminal Procedure, 1973 — Section 125
High Courts25 May 2023Allowed
Anil Kumar Saxena Alias Annu Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0082
Indian Penal Code, 1860 — Section 323, 354, 504, 506
High Courts25 May 2023Dismissed
Babita Chauhan Vs Union Bank Of India
Uttarakhand High Court · (2023) 05 UK CK 0081
High Courts25 May 2023Allowed
Angrej Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0080
Indian Penal Code, 1860 — Section 406, 420
High Courts25 May 2023Dismissed
Suraj Vaidya Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0079
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts25 May 2023Allowed
Bhupendra Singh Bisht Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0078
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60Code Of Criminal Procedure, 1973 — Section 161
High Courts24 May 2023Dismissed
M/s Patelpurta Agro Farm Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 05 UK CK 0084
High Courts24 May 2023Dismissed
Mahesh Ram Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0083
Indian Penal Code, 1860 — Section 376(2)(i), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts23 May 2023Dismissed
State Of Uttarakhand Vs Mahfooj
Uttarakhand High Court · (2023) 05 UK CK 0077
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xxiii-a), 2(vii-a), 8, 15, 55Code Of Criminal Procedure, 1973 — Section 313
High Courts23 May 2023Dismissed
Surbhi Aggarwal Vs Neeraj Aggarwal
Uttarakhand High Court · (2023) 05 UK CK 0076
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 24
High Courts23 May 2023Allowed
Mohd. Aarif S/o Abdul Waheed Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0075
Indian Penal Code, 1860 — Section 307, 504, 506Arms Act, 1959 — Section 3, 25
High Courts23 May 2023Allowed
Tasavvar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0074
Indian Penal Code, 1860 — Section 120B, 395, 397, 412
High Courts23 May 2023Allowed
Amit Bisht Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0073
Indian Penal Code, 1860 — Section 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts23 May 2023Allowed
Akshay Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0072
Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(l)(j)(ii), 6
High Courts23 May 2023Allowed
Ramavtar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 05 UK CK 0071
Indian Penal Code, 1860 — Section 147, 307, 323, 325, 504, 506