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Uttarakhand High Court judgments

21,190 judgments · page 20 of 1,060

High Courts24 Aug 2026Allowed

Poonam Bahuguna Vs State Of Uttarakhand & Anr.

Uttarakhand High Court · (2026) 08 UK CK 2557

Uttarakhand Advocate General Office Establishment (Service of Employees) Rules, 2013Daily Wage, Work-Charged, Fixed-Pay, Part-Time and Ad-hoc Employees Regularisation (Amendment) Rules, 2025Regularization Rules, of 2013