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Uttarakhand High Court judgments

21,190 judgments · page 22 of 1,060

High Courts19 Aug 2026Dismissed

Shoaib Vs State Of Uttarakhand

Uttarakhand High Court · (2026) 08 UK CK 0175

BNS, 2023-Section 103(1), 109(1), 190, 191(2), 191(3), 333, 351(2), 352, 61(2), 3(5), 115(2), 311, 321(2), 238Arms Act-Section 3/25/30, 30, 3/25
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High Courts17 Aug 2026Disposed Of

Ajay Kumar Vs State of Uttarakhand and Others

Uttarakhand High Court · (2026) 08 UK CK 0204

Uttarakhand Governed Servant (Discipline and Appeals) Rule, 2003-Rule 4, second proviso to sub-rule (1) of Section 4Uttarakhand Infrastructure Development Corporation Service Rules, 2008-Rule 13 (3)
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High Courts14 Aug 2026Allowed

Motsin Vs State Of Uttarakhand & Anr.

Uttarakhand High Court · (2026) 08 UK CK 2594

BNSS, 2023-Section 483 (3)IPC-Section 302, 363, 368, 366, 376D, 380, 506, 376BNS, 2023-Sections 127 (2), 352, 351 (3), 351 (2), 318 (4), 316 (2), 338, 336 (3), 340 (2), 61 (2)
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