High Courts24 Aug 2026Disposed Of
M/s Jai Durga Construction Vs Superintendent Engineer 6th Circle Public Works Department Uttarkashi & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2576
COURT ARCHIVE
Uttarakhand High Court judgments
21,190 judgments · page 21 of 1,060
High Courts24 Aug 2026Dismissed
Chanchal Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2602
CGST/SGST Act, 2017-Section 73(9)
High Courts24 Aug 2026Disposed Of
M/s Hotel Tourist Home Vs Uttarakhand Pollution Control Board
Uttarakhand High Court · (2026) 08 UK CK 2601
High Courts24 Aug 2026Partly Allowed
Vinod Uniyal Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 08 UK CK 2600
BNS, 2023-Section 103 (1), 61 (2), 238, 318 (4), 316 (2), 351 (2)CPC-Order 7 Rule 11BNSS-Section 180, 480
High Courts24 Aug 2026Disposed Of
Ranvir Kaur And Ors Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2599
BNSS 2023-Section 528, 144IPC-Sections 498A and 504D.P. Act-Section 3/4
High Courts24 Aug 2026Dismissed
The New India Assurance Company Limited Vs Shiv Shankar Singh & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2564
High Courts21 Aug 2026
Swami Krishnacharya Ji Maharaj Vs Rishikesh Giri
Uttarakhand High Court · 2026 INSC 781
Code of Civil Procedure, 1908-Section 115, Order 6 Rule 17, 39 Rule 2ALimitation Act, 1963-Article 64Act 22 of 2002
High Courts21 Aug 2026Dismissed
Swami Krishnacharya Ji Maharaj Vs Rishikesh Giri
Uttarakhand High Court · 2026:UHC:7588
Code of Civil Procedure, 1908-Order 6 Rule 17, Section 115, Order 39 Rule 2ALimitation Act, 1963-Article 64
High Courts21 Aug 2026Disposed Of
Vanshika And Anr Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 08 UK CK 0174
Uniform Civil Code, UttarakhandConstitution of India-Article 21
High Courts20 Aug 2026Disposed Of
Dr. Ashok Singh Nagarkoti and Another Vs Secretary, Ayush and Ayush Education and Others
Uttarakhand High Court · (2026) 08 UK CK 0203
Transfer Act, 2017
High Courts20 Aug 2026Allowed
Harshit Nagarkoti Vs State of Uttarakhand and Others
Uttarakhand High Court · (2026) 08 UK CK 0062
Code of Criminal Procedure, 1973-Section 482, 164IPC-Section 376, 323, 506, 323 & 506, and 506
High Courts20 Aug 2026Allowed
M/s Deccan Charters Pvt. Ltd. Vs The State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 08 UK CK 0057
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 81(2)(3), 81, 51, 3(x), 21, 81(2)Constitution of India-Article 226Land Acquisition Act, 1894-Section 34, 35(3), 36, 35, 4, 12(1), 18, 54
High Courts19 Aug 2026
Shoaib Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 08 UK CK 5234
BNS, 2023-Section 103(1), 109(1), 190, 191(2), 191(3), 333, 351(2), 352, 61(2), 3(5), 115(2), 311, 321(2), 238Arms Act-Section 3, 25, 30
High Courts19 Aug 2026Allowed
Kailash Chand Shakya Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2565
High Courts19 Aug 2026Dismissed
State Of Uttarakhand & Ors. Vs Padmendra Singh Bartwal
Uttarakhand High Court · (2026) 08 UK CK 2566
High Courts19 Aug 2026Disposed Of
Jitendra Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2567
Right to Information Act, 2005-sub-Section (4) of Section 24Uttar Pradesh Vigilance Establishment Act, 1965-sub-Section (1) of Section 4
High Courts19 Aug 2026Disposed Of
Prabhu Narayan Vs Union Of India & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2568
Constitution of India-Article 25, 26Forest Rights Act, 2006
High Courts19 Aug 2026Disposed Of
Girish Chandra Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2569
High Courts19 Aug 2026Dismissed
Manish Chandra Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2570
High Courts19 Aug 2026Dismissed
Mohd. Shimol Malik Vs Union Of India & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2571