High Courts13 Aug 2026Dismissed
M/s Arif Enterprises Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2588
Companies Act
COURT ARCHIVE
Uttarakhand High Court judgments
21,190 judgments · page 23 of 1,060
High Courts13 Aug 2026Disposed Of
Janki Devi Vs Commissioner, Goods And Services Tax State GST, Dehradun, Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2587
High Courts13 Aug 2026Disposed Of
Jogendar Veer Singh Vs State Tax Officer, State Goods And Services Tax & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2586
High Courts13 Aug 2026Allowed
Constable 627 C.p. Hemraj Singh Mehra Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2585
Code of Criminal Procedure-Section 482, 300, Chapter XIV, 156(1), 155(2)IPC-Sections 420, 417, 420/477, 415, 23, 417/420Constitution of India-Article 20(2), 226
High Courts13 Aug 2026Disposed Of
Reliance General Insurance Company Limited Vs Smt. Babita & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2584
Motor Vehicles Act, 1988-Section 173ESI ActIPC-Section 279, 337 and 338
High Courts12 Aug 2026Allowed
Naresh Negi Alias Naresh Singh Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 08 UK CK 5229
Negotiable Instruments Act, 1881-Section 138, 147Code of Criminal Procedure
High Courts12 Aug 2026
Neeraj Pandey Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 5227
High Courts12 Aug 2026Allowed
Nafees Ahmed & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2582
High Courts12 Aug 2026Disposed Of
Bala Dutt Dabdal Vs Managing Director & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2583
Regularization Rules
High Courts12 Aug 2026Disposed Of
Kiaan Enterprises Vs Commissioner, Goods And Services Tax State, GST, Dehradun & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2639
High Courts12 Aug 2026Allowed
Naresh Negi Alias Naresh Singh Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2641
Negotiable Instruments Act, 1881-Section 138, 147Code of Criminal Procedure
High Courts12 Aug 2026Disposed Of
Neeraj Pandey Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 08 UK CK 0210
High Courts12 Aug 2026Allowed
Chandra Shekhar Vs State of Uttarakhand and another
Uttarakhand High Court · (2026) 08 UK CK 0207
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483 (3), 483(3)IPC-Section 307, 120 B, 34, 120B, 120-B and 34Cr.P.C.-Section 482, 82 and 83, 207, 91, 227, 161, 340
High Courts12 Aug 2026Disposed Of
Smt. Kheema Vs State Of Uttarakhand and Others
Uttarakhand High Court · (2026) 08 UK CK 0200
High Courts12 Aug 2026Writ petition disposed of
Smt. Kheema Vs State Of Uttarakhand And Others
Uttarakhand High Court
High Courts11 Aug 2026Disposed Of
Farha Siddiqui & Anr. Vs Senior Superintendent Of Police & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2630
Uniform Civil Code, Uttarakhand
High Courts11 Aug 2026Allowed
Kailash Chandra Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2631
High Courts11 Aug 2026Disposed Of
Kendra Pal Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2642
High Courts11 Aug 2026Dismissed
Km. Poonam Bhatt & Ors. Vs. State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2632
Uttarakhand Ayurvedic and Unani Pharmacist Service Rules, 2009-Rule 15, 20, 15(5)Uttarakhand Government Servants Seniority Rules 2002-Rule 5
High Courts11 Aug 2026Disposed Of
Rajpal Singh & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2618