High Courts06 Aug 2026Disposed Of
M/s Ram Krishna Jayara Vs Shri Sanjay Kumar Pathak & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2622
Contempt of Courts Act 1971
COURT ARCHIVE
Uttarakhand High Court judgments
21,190 judgments · page 25 of 1,060
High Courts06 Aug 2026Disposed Of
Ramesh Chandra Pant Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2623
High Courts06 Aug 2026Disposed Of
Sandeep Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2624
Code of Criminal Procedure, 1973-Section 482I.P.C.-Section 302
High Courts06 Aug 2026Disposed Of
Bishan Singh Dhapola Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2625
High Courts06 Aug 2026Disposed Of
Lalita Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2626
High Courts06 Aug 2026Dismissed
Sudhir Kant Uniyal & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2627
High Courts06 Aug 2026Dismissed
A, Through His Natural Guardian Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 08 UK CK 2628
B.N.S.-Sections 103(1), 109Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12, 12(1)Code of Criminal Procedure
High Courts05 Aug 2026Disposed Of
Manju Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 08 UK CK 2629
U.P.Z.A. & L.R. Act-Section 122B
High Courts05 Aug 2026Allowed
Virendra Kumar & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2634
High Courts05 Aug 2026Dismissed
Deepender Mehra Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2635
High Courts05 Aug 2026Disposed Of
Kamal Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2636
High Courts05 Aug 2026Disposed Of
Bachi Singh & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2637
High Courts05 Aug 2026Allowed
Ajeet Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2643
U.P. Home Guard Act, 1963-Section 12(1)
High Courts05 Aug 2026Disposed Of
Dashrath Vs State Of Uttarakhand and Others
Uttarakhand High Court · (2026) 08 UK CK 2644
High Courts05 Aug 2026Disposed Of
Dikri Devi Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2645
Regularization Rules, 2013
High Courts04 Aug 2026Disposed Of
Akshay Nainwal Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2646
High Courts04 Aug 2026Dismissed
M/s Raghubir Singh Nishant Yadav Associates Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2647
High Courts04 Aug 2026Disposed Of
Mohan Chandra Vs State Tax Officer
Uttarakhand High Court · (2026) 08 UK CK 2648
High Courts04 Aug 2026Disposed Of
Ram Singh Kholiya Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2649
High Courts04 Aug 2026Disposed Of
Maa Shakumbari Stone Crusher And Screening Plant Vs Commissioner State Goods And Services Tax & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2650