High Courts15 Jun 2026Dismissed
Kirtan Pal Vs Shisir Gupta
Uttarakhand High Court · (2026) 06 UK CK 0726
COURT ARCHIVE
Uttarakhand High Court judgments
21,190 judgments · page 26 of 1,060
High Courts15 Jun 2026Disposed Of
Kushal Singh Vs Satyajit Mohanty And Others
Uttarakhand High Court · (2026) 06 UK CK 0725
High Courts15 Jun 2026Allowed
Dhaniram Pokhriyal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0724
High Courts15 Jun 2026Disposed Of
Saurabh Kumar Thapliyal And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 06 UK CK 0723
High Courts15 Jun 2026Disposed Of
Vijay Singh And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 06 UK CK 0722
High Courts15 Jun 2026Disposed Of
Ashok Mamgain Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0721
High Courts15 Jun 2026Disposed Of
Deepak Kumar Vs Nagar Palika Parishad, Ramnagar And Another
Uttarakhand High Court · (2026) 06 UK CK 0720
High Courts15 Jun 2026Disposed Of
Yogendra Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0719
High Courts15 Jun 2026Disposed Of
Sarita Tiwari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0718
High Courts15 Jun 2026Disposed Of
Dr. Shreya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0717
Uttarakhand State Universities Act, 1973 - Section 31
High Courts15 Jun 2026Disposed Of
Dr. Sanjeev Kumar Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0715
High Courts15 Jun 2026Disposed Of
Sushanta Kumar Pattnaik Vs Union Of India And Others
Uttarakhand High Court · (2026) 06 UK CK 0714
High Courts12 Jun 2026Disposed Of
Shalini Gupta And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0670
High Courts12 Jun 2026Dismissed
Rajendra Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 06 UK CK 0668
High Courts12 Jun 2026Disposed Of
MS Madan Mohan Tiwari Vs Commissioner State Goods And Services Tax And Another
Uttarakhand High Court · (2026) 06 UK CK 0667
High Courts12 Jun 2026Disposed Of
Sanjay Aggarwal Vs Commissioner State Goods And Services Tax And Another
Uttarakhand High Court · (2026) 06 UK CK 0666
High Courts11 Jun 2026Dismissed
M/s Kundan Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 06 UK CK 0671
Indian Penal Code, 1860 - Section 107
High Courts11 Jun 2026Allowed
Anurag Mani Tiwari Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 06 UK CK 0585
Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 323, 498A, 504Hindu Marriage Act, 1955 - Section 13B
High Courts10 Jun 2026Dismissed
Rajesh Kumar And Another Vs Debt Recovery Appellate Tribunal And Others
Uttarakhand High Court · (2026) 06 UK CK 0583
High Courts10 Jun 2026Disposed Of
M/s Sarik Infratech Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 06 UK CK 0580