High Courts05 Jun 2026Disposed Of
Sunny Kumar Vs Assistant Commissioner State Goods & Service Tax, Uttarakhand
Uttarakhand High Court · (2026) 06 UK CK 0343
Uttarakhand Goods And Services Tax Act, 2017 - Section 74
COURT ARCHIVE
Uttarakhand High Court judgments
21,190 judgments · page 28 of 1,060
High Courts04 Jun 2026Dismissed
Deepak Joshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0279
High Courts04 Jun 2026Disposed Of
Tanu And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0221
High Courts04 Jun 2026Disposed Of
Sakshi Yadav And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0220
High Courts04 Jun 2026Disposed Of
Aishwary Joshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0218
High Courts03 Jun 2026Dismissed
Uttarakhand Subordinate Service Selection Commission Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 06 UK CK 0110
High Courts03 Jun 2026Disposed Of
Jagdish Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0109
Uttaranchal Forest Panchayat Rules, 2005 - Rule 7, 15
High Courts03 Jun 2026Disposed Of
Sunil Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0108
Uttarakhand Panchayati Raj Act, 2016 - Section 138
High Courts03 Jun 2026Disposed Of
M/s Naruma Industries Priviate Limited Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 06 UK CK 0107
High Courts03 Jun 2026Disposed Of
Geeta Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 06 UK CK 0106
High Courts03 Jun 2026Disposed Of
Danish Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 06 UK CK 0105
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 - Section 120B
High Courts03 Jun 2026Allowed
Ms Icici Bank Ltd Vs District Magistrate Udham Singh Nagar & Others
Uttarakhand High Court · (2026) 06 UK CK 0104
Securitization And Reconstructions Of Financial Assets And Enforcement Of The Security Interest Act, 2002 - Section 13(2), 13(4), 14
High Courts03 Jun 2026Disposed Of
M/s Star Medical Stor Vs Assistant Commissioner State Goods & Service Tax
Uttarakhand High Court · (2026) 06 UK CK 0101
High Courts03 Jun 2026Partly Allowed
Sudarshan Gupta & Another Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 06 UK CK 0100
Indian Penal Code, 1860 - Section 34, 300, 302, 304(II), 323, 452Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(2)5Code Of Criminal Procedure, 1973 - Section 313
High Courts02 Jun 2026Disposed Of
Shayarun Bi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 06 UK CK 0088
High Courts02 Jun 2026Dismissed
Roshan Lal Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 06 UK CK 0083
Indian Penal Code, 1860 - Section 302Code Of Criminal Procedure, 1973 - Section 313Evidence Act, 1872 - Section 106
High Courts02 Jun 2026Allowed
Yogendra Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0082
Constitution Of India, 1950 - Article 12
High Courts02 Jun 2026Disposed Of
Sanjay Kumar Vs Mukhya Nagar Adhikari & Another
Uttarakhand High Court · (2026) 06 UK CK 0081
High Courts02 Jun 2026Allowed
Sakur Khan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0080
Drugs And Cosmetics Rules, 1945 - Rule 66
High Courts02 Jun 2026Dismissed
Ram Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0079