High Courts29 May 2026Disposed Of
Surendra Singh Kathayat Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1219
Limitation Act, 1963 - Section 14
COURT ARCHIVE
Uttarakhand High Court judgments
21,190 judgments · page 30 of 1,060
High Courts29 May 2026Dismissed
Pradeep Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 05 UK CK 1218
Uttarakhand Cooperative Societies Act, 2003 - Section 98(1)(h), 98(2)(c)
High Courts29 May 2026Disposed Of
Sarika Gandhi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 05 UK CK 1217
Arms Rules, 2016 - Rule 17
High Courts27 May 2026Dismissed
Rajendra Prasad Badoni Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1212
Bhartiya Nyaya Sanhita, 2023 - Section 152
High Courts27 May 2026Disposed Of
Koshiya Ghati Krishi Evam Millets Utpadan And Vipran Sehkari Sangh Limited Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1210
High Courts27 May 2026Dismissed
Yogesh Chaudhary & Ors Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1209
High Courts27 May 2026Disposed Of
Dr. Jitendra Kwatra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1208
High Courts27 May 2026Disposed Of
Gurmail Singh Vs Disrict Magistrate Rudrapur And Another
Uttarakhand High Court · (2026) 05 UK CK 1207
High Courts27 May 2026Dismissed
Madhav Goel Vs Indian Institute Of Technology Roorkee (IIT Roorkee) And Another
Uttarakhand High Court · (2026) 05 UK CK 1206
High Courts27 May 2026Disposed Of
ICICI Home Finance Company Ltd. Vs District Magistrate And Another
Uttarakhand High Court · (2026) 05 UK CK 1203
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts27 May 2026Disposed Of
ICICI Home Finance Company Ltd. Vs District Magistrate Haridwar And Another
Uttarakhand High Court · (2026) 05 UK CK 1202
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts27 May 2026Allowed
Ramesh Chandra Alias Ramesh Kumar Vs District Magistrate & Others
Uttarakhand High Court · (2026) 05 UK CK 1201
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 - Section 157A
High Courts27 May 2026Disposed Of
Icici Home Finance Company Vs Chief Judicial Magistrate & Others
Uttarakhand High Court · (2026) 05 UK CK 1200
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 14
High Courts27 May 2026Dismissed
P S Logistic Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 05 UK CK 1199
High Courts27 May 2026Allowed
Harish Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1198
Uttarakhand Excise Act, 1910 - Section 11(1), 11(2), 36Uttaranchal Excise (Settlement Of Licenses For Retail Sale Of Foreign Liquor And Beer) Rules, 2001 - Rule 18
High Courts27 May 2026Disposed Of
M/s Pooran Chandra Verma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 05 UK CK 1197
High Courts26 May 2026Disposed Of
Parmeshwari Prasad & Ors Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1216
High Courts26 May 2026Dismissed
Agriculture Insurance Company Of India Ltd. Vs Kashmir Singh And Others
Uttarakhand High Court · (2026) 05 UK CK 1215
High Courts26 May 2026Dismissed
Agriculture Insurance Company Of India Ltd. Vs Gurpreet Singh And Others
Uttarakhand High Court · (2026) 05 UK CK 1214
High Courts26 May 2026Disposed Of
Vimla Gururani & Ors Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1213