COURT ARCHIVE

Uttarakhand High Court judgments

21,190 judgments · page 31 of 1,060

High Courts26 May 2026Disposed Of

State Of Uttarakhand And Another Vs Neeru Garg And Another

Uttarakhand High Court · (2026) 05 UK CK 1196

Administrative Tribunals Act, 1985 - Section 4, 4(2), 4(3), 5, 18, 25Constitution Of India, 1950 - Article 32, 226, 226(2), 227, 323A, 323B

High Courts25 May 2026Disposed Of

Neha Sharma & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2026) 05 UK CK 1195

High Courts25 May 2026Partly Allowed

Naveen Singh Khadayat Vs State Of Uttarakhand

Uttarakhand High Court · (2026) 05 UK CK 1190

Indian Penal Code, 1860 - Section 307, 326Arms Act, 1959 - Section 4, 25, 25(1B)(b)Code Of Criminal Procedure, 1973 - Section 313

High Courts25 May 2026Allowed

Mukesh Kumar Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2026) 05 UK CK 1189

High Courts25 May 2026Disposed Of

Sovendra Singh Rawat Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2026) 05 UK CK 1188

High Courts25 May 2026Disposed Of

Tanveer Khan Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2026) 05 UK CK 1186

High Courts25 May 2026Disposed Of

M/s R B Enterprises. Vs Commissioner, Central Goods & Services Tax And Others.

Uttarakhand High Court · (2026) 05 UK CK 1185

High Courts22 May 2026Dismissed

District Magistrate Nainital And Others Vs Ghanshyam Singh Bisht

Uttarakhand High Court · (2026) 05 UK CK 1194

Uttar Pradesh Recruitment Of Dependents Of Government Servant Dying In Harness Rule, 1974 - Rule 2(a), 2(a)(iii)

High Courts22 May 2026Disposed Of

Anjana Raturi Vs C Ravi Shankar & Anr.

Uttarakhand High Court · (2026) 05 UK CK 1193

High Courts22 May 2026Disposed Of

Galib Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2026) 05 UK CK 1184

Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 - Section 112B

High Courts22 May 2026Disposed Of

M/s Woodhill Infrastructure Ltd. Vs Superintending Engineer

Uttarakhand High Court · (2026) 05 UK CK 1183

High Courts22 May 2026Disposed Of

Almora Urban Co-operative Bank Ltd Vs District Magistrate And Others

Uttarakhand High Court · (2026) 05 UK CK 1180

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14

High Courts22 May 2026Disposed Of

Almora Urban Co Operative Bank Ltd Vs District Magistrate And Others

Uttarakhand High Court · (2026) 05 UK CK 1178

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14

High Courts22 May 2026Disposed Of

Almora Urban Cooperative Bank Ltd Vs District Magistrate Dehradun And Others

Uttarakhand High Court · (2026) 05 UK CK 1177

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14

High Courts22 May 2026Dismissed

Shivani Saini & Another Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2026) 05 UK CK 1175

Constitution Of India, 1950 - Article 14, 16Uttarakhand Public Service Commission Exam Result Preparation Procedure Regulations, 2022 - Regulation 2, 3(4), 4, 4.2.2(c), 9, 10, 11, 12, 13

High Courts22 May 2026Disposed Of

M/s Upvan Restaurant Vs Commissioner, Central Goods & Services Tax Commissionerate, Dehradun & Another

Uttarakhand High Court · (2026) 05 UK CK 1174

High Courts22 May 2026Dismissed

Sonu Barnawal Vs Sangeeta Devi

Uttarakhand High Court · (2026) 05 UK CK 1171

Hindu Marriage Act, 1955 - Section 13(1)

High Courts21 May 2026Disposed Of

Dr. Birendra Deo Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2026) 05 UK CK 1169

High Courts21 May 2026Disposed Of

Chaudhari Lal Vs Asstt. Commissioner, State Goods & Services Tax

Uttarakhand High Court · (2026) 05 UK CK 1168

High Courts21 May 2026

MS Vandana Distributers Vs Commissioner Of The State GST And Others

Uttarakhand High Court · (2026) 05 UK CK 1166

Uttarakhand Goods And Services Tax Act, 2017 - Section 73(9)Goods And Services Tax Act, 2017 - Section 75(4)