High Courts12 May 2026Disposed Of
Aniruddha Sharma & Others Vs Union Of India & Others
Uttarakhand High Court · (2026) 05 UK CK 1138
COURT ARCHIVE
Uttarakhand High Court judgments
21,190 judgments · page 33 of 1,060
High Courts12 May 2026Disposed Of
Dynasty Resort Vs Uttarakhand Pollution Control Board And Others
Uttarakhand High Court · (2026) 05 UK CK 1137
Water (Prevention And Control Of Pollution) Act, 1974 - Section 31(A), 33(A)
High Courts12 May 2026Disposed Of
Kaushik Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1134
Constitution Of India, 1950 - Article 226
High Courts12 May 2026Dismissed
Chandra Pal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1133
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 - Section 176
High Courts11 May 2026Disposed Of
M/s Jai Bhagwati Stone Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1141
High Courts11 May 2026Disposed Of
M/s Virender Singh Rawat Contractor Vs Commissioner, State Goods And Services Tax, Dehradun, Uttarakhand And Another
Uttarakhand High Court · (2026) 05 UK CK 1140
High Courts11 May 2026Disposed Of
M/s Geron Engineering Pvt. Ltd. Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1139
High Courts11 May 2026Disposed Of
Chandra Shekhar Pandey Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1132
High Courts11 May 2026Disposed Of
Kirti Rana Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1131
High Courts11 May 2026Dismissed
Alm Industries Limited Vs Learned Debts Recovery Tribunal & Others
Uttarakhand High Court · (2026) 05 UK CK 1130
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(3A), 13(4), 14Code Of Civil Procedure, 1908 - Section 20(c)Constitution Of India, 1950 - Article 226(2)
High Courts11 May 2026Disposed Of
Mamta Pal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1129
High Courts11 May 2026Disposed Of
Nadeem Khan And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1128
Motor Vehicles Act, 1988 - Section 88(5), 88(6)
High Courts08 May 2026Disposed Of
Uttarakhand State Warehousing Corporation Vs Pramod Kumar And Others
Uttarakhand High Court · (2026) 05 UK CK 0396
High Courts08 May 2026Dismissed
Anshuka Bhandari And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 0395
High Courts08 May 2026Allowed
Prithviraj Chauhan College Of Nursing And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 0394
High Courts08 May 2026Disposed Of
Pankaj Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 0393
Uttarakhand Co-Operative Societies Act, 2003 - Section 27(2)(b)
High Courts08 May 2026Disposed Of
Shakeel Ahmad Vs District Magistrate And Another
Uttarakhand High Court · (2026) 05 UK CK 0392
Uttarakhand Motor Vehicle Taxation Reforms Act, 2003 - Section 18
High Courts08 May 2026Disposed Of
M/s Baba Ji Advertising Agency Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 0391
High Courts08 May 2026Dismissed
Rohit Singhal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 05 UK CK 0390
Code Of Criminal Procedure, 1973 - Section 340, 341
High Courts08 May 2026Partly Allowed
Shivam Joshi Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 05 UK CK 0389
Indian Penal Code, 1860 - Section 34, 308, 324