High Courts07 May 2026Disposed Of
Azhar Ahmad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 0388
Building And Other Construction Workers Welfare Cess Act, 1996 - Section 11
COURT ARCHIVE
Uttarakhand High Court judgments
21,190 judgments · page 34 of 1,060
High Courts07 May 2026Dismissed
Parwati Bora And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 05 UK CK 0387
High Courts07 May 2026Disposed Of
Iqra Vs Unique Identification Authority Of India And Others
Uttarakhand High Court · (2026) 05 UK CK 0386
High Courts07 May 2026Disposed Of
Vineeta And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 0384
Indian Medicines Central Council Act, 1970 - Section 22
High Courts06 May 2026Disposed Of
Rajendra Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 0374
High Courts06 May 2026Disposed Of
Shanu And Others Vs Nagar Palika Parishad, Ramnagar
Uttarakhand High Court · (2026) 05 UK CK 0373
Food Safety And Standard Act, 2006 - Section 31
High Courts06 May 2026Disposed Of
M/s Mansarovar Holidays Vs Commissioner, Central Goods And Services Tax & Another
Uttarakhand High Court · (2026) 05 UK CK 0372
High Courts06 May 2026Disposed Of
M/s Swarnim Developers Vs Commissioner, State Goods & Services Tax And Another
Uttarakhand High Court · (2026) 05 UK CK 0371
High Courts06 May 2026Dismissed
Rakesh Mittal Vs C.B.I. And Others
Uttarakhand High Court · (2026) 05 UK CK 0370
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 - Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 - Section 319
High Courts06 May 2026Dismissed
Ramesh Chandra Tripathi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 05 UK CK 0369
Code Of Criminal Procedure, 1973 - Section 482Prevention Of Corruption Act, 1988 - Section 7, 17A, 19Uttarakhand Panchayat Raj Act, 2016 - Section 40
High Courts05 May 2026Dismissed
Ishwar Pal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 05 UK CK 0383
Electricity Act, 2003 - Section 127
High Courts05 May 2026Dismissed
Kushalpal & Others Vs State Of Uttarakhand Through Collector Haridwar & Others
Uttarakhand High Court · (2026) 05 UK CK 0382
Electricity Act, 2003 - Section 127
High Courts05 May 2026Dismissed
Rajesh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 05 UK CK 0381
Electricity Act, 2003 - Section 127
High Courts05 May 2026Dismissed
Dharmendra Kumar & Others Vs State Of Uttarakhand Through Collector Haridwar & Others
Uttarakhand High Court · (2026) 05 UK CK 0380
Electricity Act, 2003 - Section 127
High Courts05 May 2026Disposed Of
Praveen Dangwal Vs State Bank Of India And Others
Uttarakhand High Court · (2026) 05 UK CK 0379
Recovery Of Debts And Bankruptcy Act, 1993 - Section 30, 30(A)
High Courts05 May 2026Disposed Of
M/S Shiv Shakti Enterprises And Another Vs Debt Recovery Tribunal Dehradun And Another
Uttarakhand High Court · (2026) 05 UK CK 0377
High Courts05 May 2026Disposed Of
M/s Shiv Shakti Enterprises And Another Vs Debt Recovery Tribunal Dehradun And Another
Uttarakhand High Court · (2026) 05 UK CK 0375
High Courts05 May 2026Dismissed
Union Of India & Others Vs NK Kripal Singh
Uttarakhand High Court · (2026) 05 UK CK 0368
High Courts04 May 2026Dismissed
MS Crystal Infrastructure Vs Uttarakhand Rural Roads Development Agency And Others
Uttarakhand High Court · (2026) 05 UK CK 0367
High Courts04 May 2026Disposed Of
Gulfam Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 0364
Electricity Act, 2003 - Section 126, 126(3), 127