High Courts29 Apr 2026Dismissed
State Of Uttarakhand And Others Vs Madhav Prasad Dobhal And Another
Uttarakhand High Court · (2026) 04 UK CK 1754
COURT ARCHIVE
Uttarakhand High Court judgments
21,190 judgments · page 36 of 1,060
High Courts28 Apr 2026Dismissed
Tanish Jitendra Kochhar Vs Union Of India And Another
Uttarakhand High Court · (2026) 04 UK CK 1758
High Courts28 Apr 2026Disposed Of
SREI Equipment Finance Ltd. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 04 UK CK 1757
Uttarakhand Goods And Services Tax Act, 2017 - Section 73Insolvency And Bankruptcy Code, 2016 - Section 31(1)
High Courts28 Apr 2026Allowed
Can Fin Homes Limited, Housing Finance Company Vs District Magistrate, Dehradun And Others
Uttarakhand High Court · (2026) 04 UK CK 1750
High Courts28 Apr 2026Dismissed
Woodstock School Vs Union Of India & Others
Uttarakhand High Court · (2026) 04 UK CK 1749
Employees' Provident Funds And Miscellaneous Provisions Act, 1952 - Section 7(A), 7(I)
High Courts28 Apr 2026Disposed Of
Mukesh Gunsola Vs Excise Commissioner, State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1748
Uttar Pradesh Excise Act, 1910 - Section 11(1)
High Courts27 Apr 2026Dismissed
Vishambhar Singh Negi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1753
Code Of Criminal Procedure, 1973 - Section 133, 136, 138, 482
High Courts27 Apr 2026Allowed
Savitri Devi Vs ICICI Bank Limited And Others
Uttarakhand High Court · (2026) 04 UK CK 1752
Constitution Of India, 1950 - Article 12, 226, 300A
High Courts27 Apr 2026Disposed Of
Devendra Prasad Lakhera Vs Dr. Ashutosh Sayana, Director, Medical Education, Uttarakhand, Dehradun And Another
Uttarakhand High Court · (2026) 04 UK CK 1747
High Courts27 Apr 2026Disposed Of
Surendra Singh Chauhan And Another Vs R. Rajesh, Secretary, Medical Education, Government Of Uttarakhand, Dehradun And Another
Uttarakhand High Court · (2026) 04 UK CK 1746
High Courts27 Apr 2026Disposed Of
Jitendra Singh And Others Vs R. Rajesh, Secretary, Medical Education, Government Of Uttarakhand, Dehradun And Another
Uttarakhand High Court · (2026) 04 UK CK 1745
High Courts27 Apr 2026Disposed Of
Darshan Singh Vs Dilip Jawalkar
Uttarakhand High Court · (2026) 04 UK CK 1741
High Courts27 Apr 2026Allowed
Punjab National Bank Vs District Magistrate Nainital And Another
Uttarakhand High Court · (2026) 04 UK CK 1740
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts27 Apr 2026Allowed
T.H.D.C. India Ltd Through Its CMD & Ors Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1739
The Uttarakhand Water Tax On Electricity Generation Act, 2012 - Section 2(c), 2(f), 2(h), 2(i), 3, 3(1), 4, 12, 12(1), 14, 17, 17(1), 17(2), 18, 19Uttarakhand High Court Rules, 2020 - Rule 3Constitution Of India, 1950 - Article 13, 14, 304(a), 245, 245(1), 246, 248, 265, 285, 286, 287, 288, 288(1), 288(2), 289, 366(28)
High Courts27 Apr 2026Disposed Of
Aditya Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1738
High Courts24 Apr 2026Dismissed
Dr Diksha Molpa Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1737
High Courts24 Apr 2026Disposed Of
Ram Singh And Two Others Vs Tilak Raj Sharma
Uttarakhand High Court · (2026) 04 UK CK 1736
Uttar Pradesh Consolidation Of Holdings Act, 1953 - Section 9A(2)Constitution Of India, 1950 - Article 227
High Courts24 Apr 2026Dismissed
Mukesh Chandra Pandey Vs Uco Bank Through Zonal Manager & Another
Uttarakhand High Court · (2026) 04 UK CK 1735
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2)Constitution Of India, 1950 - Article 226
High Courts24 Apr 2026Disposed Of
Varun Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1734
High Courts24 Apr 2026Disposed Of
Shamsher Singh Vs Harendra Singh And Others
Uttarakhand High Court · (2026) 04 UK CK 1733
Constitution Of India, 1950 - Article 227