High Courts23 Apr 2026Disposed Of
Jitendra Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1732
COURT ARCHIVE
Uttarakhand High Court judgments
21,190 judgments · page 37 of 1,060
High Courts23 Apr 2026Dismissed
Kapil Sahni Vs Punjab And Sind Bank & Another
Uttarakhand High Court · (2026) 04 UK CK 1731
Punjab & Sind Bank Officers Service Regulations, 1982 - Regulation 47
High Courts23 Apr 2026Disposed Of
Jai Prakash Kanswal Vs Dev Suman Uttarakhand University Badshahithol And Another
Uttarakhand High Court · (2026) 04 UK CK 1730
High Courts23 Apr 2026Disposed Of
Rizwan Khan @ Lala @ Shanno & Ors Vs District Magistrate/Collector And Others
Uttarakhand High Court · (2026) 04 UK CK 1729
High Courts23 Apr 2026Allowed
Tapish Solar Pvt. Ltd. & Ors Vs Union Of India And Others
Uttarakhand High Court · (2026) 04 UK CK 1728
High Courts23 Apr 2026Disposed Of
Nainital Bank Limited Vs District Magistrate And Others
Uttarakhand High Court · (2026) 04 UK CK 1727
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts23 Apr 2026Allowed
Baby Vs Uttarakhand Power Corporation Limited & Others
Uttarakhand High Court · (2026) 04 UK CK 1726
High Courts23 Apr 2026Disposed Of
Global Ad Agency & Ors Vs Zila Panchayat Dehradun & Ors
Uttarakhand High Court · (2026) 04 UK CK 1725
High Courts23 Apr 2026Dismissed
Amreesh Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1724
Constitution Of India, 1950 - Article 226
High Courts23 Apr 2026Disposed Of
Gaurav Guleria Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1723
High Courts23 Apr 2026Dismissed
Manoj Singh Bisht & Ors Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1722
Uttarakhand Government Industrial Training Institute (Instructor) Service Rules, 2003 - Rule 8, 8(2)Constitution Of India, 1950 - Article 254, 309
High Courts22 Apr 2026Disposed Of
Mohd. Shahzad Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1719
High Courts22 Apr 2026
Rajpal Saini Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1718
Air (Prevention And Control Of Pollution) Act, 1981 - Section 31(A)
High Courts22 Apr 2026Disposed Of
Brij Bhushan Sahu Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1716
High Courts22 Apr 2026Disposed Of
SPE Solar Private Limited Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1715
High Courts22 Apr 2026Disposed Of
Jishant Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1714
Uttar Pradesh Excise Act, 1910 - Section 11(1), 41
High Courts22 Apr 2026Disposed Of
Manoj Khanna Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1713
Right To Information (RTI) Act, 2005 - Section 19(1), 19(2), 19(6)Constitution Of India, 1950 - Article 227
High Courts21 Apr 2026Dismissed
Manoj Singh Dashuani Vs United India Insurance Company Ltd. & Others
Uttarakhand High Court · (2026) 04 UK CK 1721
High Courts21 Apr 2026Dismissed
Ashish Verma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 04 UK CK 1720
Constitution Of India, 1950 - Article 226
High Courts21 Apr 2026Allowed
Razmat khan @ Paluwa And Ors. Vs State Of Uttaranchal
Uttarakhand High Court · (2026) 04 UK CK 1717
Indian Penal Code, 1860 - Section 395, 412