High Courts16 Apr 2026Disposed Of
Sardar Amarjeet Singh Wadhwa Vs Manendra Singh And Others
Uttarakhand High Court · (2026) 04 UK CK 1671
Constitution Of India, 1950 - Article 227
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 39 of 1,060
High Courts16 Apr 2026Disposed Of
Ram Singh Vs Hari Ram and Another
Uttarakhand High Court · (2026) 04 UK CK 1670
Code Of Civil Procedure, 1908 - Section 47Constitution Of India, 1950 - Article 227
High Courts15 Apr 2026Disposed Of
Rajkumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1685
High Courts15 Apr 2026Disposed Of
Ratan Lal Sharma Vs Aparna Dondhiyal And Another
Uttarakhand High Court · (2026) 04 UK CK 1684
High Courts15 Apr 2026Dismissed
Anil Chandra Baluni Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1683
High Courts15 Apr 2026Allowed
Jagdish Nath Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1682
Uttar Pradesh Police Officers Of Subordinate Rank (Punishment And Appeal) Rules, 1991 - Rule 8(2)(B)Constitution Of India, 1950 - Article 311(1)
High Courts15 Apr 2026Disposed Of
Anoop Singh Saini Vs Rajendra Saini And Another
Uttarakhand High Court · (2026) 04 UK CK 1680
Constitution Of India, 1950 - Article 227
High Courts15 Apr 2026Allowed
Ms Ram Chander Singh Bisht & Sons Pvt Ltd. Vs Union Of India And Others
Uttarakhand High Court · (2026) 04 UK CK 1679
High Courts15 Apr 2026Disposed Of
M/s King Kong Blue Bar And Restaurant Vs Commissioner, State Goods And Services Tax Act, Uttarakhand And Another
Uttarakhand High Court · (2026) 04 UK CK 1678
High Courts15 Apr 2026Disposed Of
Jaspal Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1677
High Courts15 Apr 2026Disposed Of
M/s Swastik Enterprises Vs Uttarakhand Power Corporation Limited And Others
Uttarakhand High Court · (2026) 04 UK CK 1676
High Courts15 Apr 2026Dismissed
Rajesh Mehta Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2026) 04 UK CK 1675
High Courts15 Apr 2026Allowed
Ranawat Solar Private Limited Vs Union Of India And Others
Uttarakhand High Court · (2026) 04 UK CK 1669
High Courts15 Apr 2026Disposed Of
Sudhir Kumar And Another Vs Makhan Singh And Others
Uttarakhand High Court · (2026) 04 UK CK 1668
Constitution Of India, 1950 - Article 227
High Courts15 Apr 2026Dismissed
Dr. Naveen Prakash Nautiyal Vs HNB Garhwal University And Others
Uttarakhand High Court · (2026) 04 UK CK 1667
Central Universities Act, 2009 - Section 11(i), 27University Grants Commission (Minimum Qualification For Appointment Of Teachers And Other Academic Staff In Universities And Colleges And Other Measures For Maintenance Of Standards In Higher Education Regulations, 2018 - Regulation 7(3)(i)
High Courts15 Apr 2026Disposed Of
Iliyas Vs District Magistrate Haridwar And Others
Uttarakhand High Court · (2026) 04 UK CK 1666
Waqf Act, 1995 - Section 83
High Courts10 Apr 2026Disposed Of
Shikha Rana Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 04 UK CK 1663
Uttarakhand Annual Transfer For Public Servants Act, 2017 - Section 13(6)
High Courts10 Apr 2026Disposed Of
Vishal Singh Vs Sushma And Others
Uttarakhand High Court · (2026) 04 UK CK 1659
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 - Section 176, 229B
High Courts10 Apr 2026Disposed Of
Gopal Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0427
Constitution Of India, 1950 - Article 227
High Courts09 Apr 2026Disposed Of
Sukhjeet Kaur Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2026) 04 UK CK 1665
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(4)