High Courts09 Apr 2026Disposed Of
Girish Chandra Dandriyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1664
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 40 of 1,060
High Courts09 Apr 2026
Mahesh Kumar Goyal Vs Assistant Commissioner SGST And Another
Uttarakhand High Court · (2026) 04 UK CK 1662
Central Goods And Services Tax Act, 2017 - Section 73, 148, 161
High Courts09 Apr 2026Disposed Of
M/S Mohd. Asif GSTIN (05ANUPA1931B1ZI) Vs Commissioner, Central Goods And Services Tax Commissionerate And Another
Uttarakhand High Court · (2026) 04 UK CK 1661
High Courts09 Apr 2026Allowed
Mohd. Asim Siddiqui Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0434
Indian Penal Code, 1860 - Section 420Constitution Of India, 1950 - Article 21
High Courts09 Apr 2026
Bhagwan Singh Vs Presiding Officer, Labour Court, Kashipur, District Udham Singh Nagar And Another
Uttarakhand High Court · (2026) 04 UK CK 0433
High Courts09 Apr 2026
Sunil Kumar Pandey Vs Presiding Officer, Labour Court, Kashipur, District Udham Singh Nagar And Another
Uttarakhand High Court · (2026) 04 UK CK 0432
High Courts09 Apr 2026
Rahul Kumar Singh Vs Presiding Officer, Labour Court, Kashipur, District Udham Singh Nagar And Another
Uttarakhand High Court · (2026) 04 UK CK 0431
High Courts09 Apr 2026
Vinod Bhatt Vs Presiding Officer, Labour Court, Kashipur, District Udham Singh Nagar And Another
Uttarakhand High Court · (2026) 04 UK CK 0430
High Courts09 Apr 2026
Kuldeep Singh Vs Presiding Officer, Labour Court, Kashipur, District Udham Singh Nagar And Another
Uttarakhand High Court · (2026) 04 UK CK 0429
High Courts09 Apr 2026
Paramjeet Singh Saini Vs Presiding Officer, Labour Court, Kashipur, District Udham Singh Nagar And Another
Uttarakhand High Court · (2026) 04 UK CK 0428
High Courts09 Apr 2026
Het Ram Vs Presiding Officer, Labour Court, Kashipur, District Udham Singh Nagar And Another
Uttarakhand High Court · (2026) 04 UK CK 0426
High Courts09 Apr 2026Disposed Of
Gurbaj Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0422
Uttar Pradesh Land Revenue Act, 1901 - Section 41Constitution Of India, 1950 - Article 227
High Courts09 Apr 2026Disposed Of
M/s Sai Consulting Engineers Pvt. Ltd. Vs State of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 04 UK CK 0421
Uttarakhand Goods And Services Tax Act, 2017 - Section 74, 75(4)
High Courts09 Apr 2026Disposed Of
M/s Shri Balaji Agencies Vs Commissioner, State Goods And Services Tax, Commissionerate, Dehradun & Anr.
Uttarakhand High Court · (2026) 04 UK CK 0420
Central Goods And Services Tax Act, 2017 - Section 73, 75(4)Uttarakhand Goods And Services Tax Act, 2017 - Section 73
High Courts09 Apr 2026Disposed Of
Jaswinder Kaur Vs Govind Ballabh Pant Universtiy Of Agriculture And Technology & Another
Uttarakhand High Court · (2026) 04 UK CK 0419
High Courts08 Apr 2026Disposed Of
Harish Kumar Kukreja Vs Commissioner, State Goods And Services Tax, Commissionerate, Dehradun & Anr
Uttarakhand High Court · (2026) 04 UK CK 0418
High Courts08 Apr 2026Allowed
Sandeep Pandey Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 04 UK CK 0417
Bharatiya Nyaya Sanhita, 2023 - Section 80(2)Bharatiya Nyaya Sanhita, 2023 - Section 108Constitution Of India, 1950 - Article 21
High Courts08 Apr 2026Disposed Of
Laxmi Rana Vs Pradeep Joshi
Uttarakhand High Court · (2026) 04 UK CK 0416
High Courts08 Apr 2026Disposed Of
Suman Bala Vs Pradeep Joshi
Uttarakhand High Court · (2026) 04 UK CK 0415
High Courts08 Apr 2026Disposed Of
Anil Kumar Vs Ranjan Arora
Uttarakhand High Court · (2026) 04 UK CK 0414