High Courts06 Apr 2026Disposed Of
Lalit Arya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0397
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 42 of 1,060
High Courts06 Apr 2026Disposed Of
M/S Wastepe India Private Limited Vs Commissioner, State Goods And Services Tax Act, Uttarakhand And Another
Uttarakhand High Court · (2026) 04 UK CK 0396
Central Goods And Services Tax Act, 2017 - Section 130State Goods And Services Tax Act, 2017 - Section 130
High Courts06 Apr 2026Disposed Of
Brijesh Kumar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2026) 04 UK CK 0390
High Courts06 Apr 2026Disposed Of
Ms Abha Industries Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2026) 04 UK CK 0389
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts06 Apr 2026Disposed Of
Ramesh Kumar Vs National Highway Authority Of India & Others
Uttarakhand High Court · (2026) 04 UK CK 0388
National Highways Act, 1956 - Section 3I
High Courts06 Apr 2026Disposed Of
Vikram Singh Chauhan Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 04 UK CK 0387
High Courts02 Apr 2026Allowed
Azeem Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 04 UK CK 0386
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Prevention Of Cruelty To Animals Act, 1960 - Section 3, 11Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482
High Courts02 Apr 2026Disposed Of
Jaiveer Singh Vs Malika Virdi And Another
Uttarakhand High Court · (2026) 04 UK CK 0385
Constitution Of India, 1950 - Article 227
High Courts02 Apr 2026Disposed Of
Surekha Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0384
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14, 17
High Courts02 Apr 2026Allowed
Pramod Kumar & Others Vs Chief Agriculture Officer & Others
Uttarakhand High Court · (2026) 04 UK CK 0383
High Courts02 Apr 2026Dismissed
Ajay Kumar Vs Debts Recovery Tribunal Dehradun & Ors.
Uttarakhand High Court · (2026) 04 UK CK 0382
High Courts01 Apr 2026Disposed Of
Kedar Ghati Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0380
High Courts01 Apr 2026Disposed Of
Dera Baba Dargah Singh Through Manager And Mahant And Another Vs Ravindra Kumar And Others
Uttarakhand High Court · (2026) 04 UK CK 0379
Code Of Civil Procedure, 1908 - Section 151Code Of Civil Procedure, 1908 - Order 7 Rule 11, Order 9 Rule 13Constitution Of India, 1950 - Article 227
High Courts01 Apr 2026Disposed Of
Balaji Hospital Situated At Samta Ashram Gali Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0378
High Courts01 Apr 2026Disposed Of
Manvendra Singh Vs Garima
Uttarakhand High Court · (2026) 04 UK CK 0377
Constitution Of India, 1950 - Article 227
High Courts01 Apr 2026Disposed Of
Veer Krishan Sharma Vs Abhishek Sharma And Others
Uttarakhand High Court · (2026) 04 UK CK 0376
Constitution Of India, 1950 - Article 227
High Courts01 Apr 2026Disposed Of
Virendra Chand Vs Neelam Devi
Uttarakhand High Court · (2026) 04 UK CK 0375
Constitution Of India, 1950 - Article 227
High Courts01 Apr 2026Disposed Of
M/s Baba Stones Vs Commissioner Uttarakhand State GST & Anr.
Uttarakhand High Court · (2026) 04 UK CK 0374
High Courts01 Apr 2026Allowed
Himanshu Aswal & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 0373
Uttarakhand Palika (Non-Centralized) Employees Service (Group-C) Rules, 2017 - Rule 8(3), 8(3)(ii)
High Courts31 Mar 2026Dismissed
Lt. Col. Prashant Yadav Vs Union Of India And Others
Uttarakhand High Court · (2026) 03 UK CK 1401