High Courts27 Mar 2026Allowed
Sai Auto Industries Vs Commissioner, Central Goods And Services Tax And Others
Uttarakhand High Court · (2026) 03 UK CK 1378
Central Excise Act, 1944 - Section 35, 35GConstitution Of India, 1950 - Article 142
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 44 of 1,060
High Courts27 Mar 2026Disposed Of
M/s Al Sheria Furniture House Vs Commissioner, State Goods & Services Tax And Another
Uttarakhand High Court · (2026) 03 UK CK 1377
High Courts27 Mar 2026Disposed Of
M/s A & M Constructions Vs Commissioner, Central Goods And Services Tax & Another
Uttarakhand High Court · (2026) 03 UK CK 1376
High Courts27 Mar 2026Dismissed
Shubharambh Services & Anr. Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 03 UK CK 1375
High Courts27 Mar 2026Allowed
Dinesh Kumar Rana & Ors Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 03 UK CK 1374
Prevention Of Corruption Act, 1988 - Section 7Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 234, 235, 237, 238, 246Code Of Criminal Procedure, 1973 - Section 212
High Courts27 Mar 2026Allowed
Udasin Karshni Narain Ashram And Others Vs Mahendra Taneja
Uttarakhand High Court · (2026) 03 UK CK 1373
Provincial Small Cause Courts Act, 1887 - Section 25Evidence Act, 1872 - Section 90, 116Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction). Act, 1972 - Section 2(1)(bb), 20(4)
High Courts27 Mar 2026Allowed
Kaleem Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 03 UK CK 1372
Indian Penal Code, 1860 - Section 34, 120B, 302, 307
High Courts25 Mar 2026Disposed Of
Sazid Hussain Vs State Of Uttarakhand And & Others
Uttarakhand High Court · (2026) 03 UK CK 1370
High Courts25 Mar 2026Disposed Of
Harish Chandra Joshi Vs State Of Uttarakhand And & Others
Uttarakhand High Court · (2026) 03 UK CK 1369
Uttarakhand Zamidari Abolition And Land Reforms Act, 1950 - Section 117, 122B
High Courts25 Mar 2026Disposed Of
Endurance Technologies Ltd. Vs State Of Uttarakhand And & Others
Uttarakhand High Court · (2026) 03 UK CK 1368
Central Goods And Services Tax Act, 2017 - Section 73(1), 75(4), 122
High Courts25 Mar 2026Allowed
Prasanjeet Singh Sandhu Alias Sunny Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 03 UK CK 1367
Indian Penal Code, 1860 - Section 34, 120B, 302, 307
High Courts25 Mar 2026Dismissed
Harendra Malik Vs State And Anr.
Uttarakhand High Court · (2026) 03 UK CK 1366
Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 409, 420
High Courts25 Mar 2026Allowed
Sanjay Badoni Vs Pradeep Chopra And Another
Uttarakhand High Court · (2026) 03 UK CK 1365
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 - Section 20(4)Code Of Civil Procedure, 1908 - Order 6 Rule 17Constitution Of India, 1950 - Article 227
High Courts25 Mar 2026Dismissed
Lamachaur Shram Sanvida Sahkari Samiti Ltd And Others Vs Registrar Cooperative Societies And Others
Uttarakhand High Court · (2026) 03 UK CK 1364
Co-Operative Societies Rules, 2004 - Rule 291
High Courts25 Mar 2026Disposed Of
Ms Luminous Power Technologies Pvt Ltd Vs State Of Uttarakhand And Ors
Uttarakhand High Court · (2026) 03 UK CK 1363
High Courts25 Mar 2026Disposed Of
M/s Deep And Sons Enterprises Vs Asstt. Commissioner, Sector-2, State Tax, Roorkee, Haridwar
Uttarakhand High Court · (2026) 03 UK CK 1362
Uttarakhand Goods And Services Act, 2017 - Section 73, 73(9)
High Courts24 Mar 2026Dismissed
Bhupendra Singh & Another Vs Union Of India & Others
Uttarakhand High Court · (2026) 03 UK CK 1361
High Courts24 Mar 2026Disposed Of
Pratap Singh Bisht Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 03 UK CK 1360
High Courts24 Mar 2026Disposed Of
Sanjay Jukaria Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 03 UK CK 1359
High Courts24 Mar 2026Allowed
Sumitra Yadav @ Sumetry Vs M.A.C.T. And Others
Uttarakhand High Court · (2026) 03 UK CK 1358