High Courts31 Mar 2026Allowed
Ms Hero Motocorp Limited Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 03 UK CK 1400
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 43 of 1,060
High Courts31 Mar 2026Disposed Of
Nazia Anjum Vs Mohd. Nafees
Uttarakhand High Court · (2026) 03 UK CK 1399
Constitution Of India, 1950 - Article 227
High Courts31 Mar 2026Disposed Of
Nirmala Mahar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 03 UK CK 1398
Constitution Of India, 1950 - Article 226
High Courts31 Mar 2026Disposed Of
Rankers Hospital SIDCUL Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 03 UK CK 1397
High Courts31 Mar 2026Disposed Of
Shyam Chand, Through Power Of Attorney Holder Sri Devendra Chand Vs Rajeev Chopra
Uttarakhand High Court · (2026) 03 UK CK 1396
High Courts27 Mar 2026Dismissed
Dr. Krishna Pratap Singh Vs Dr. Surendra Narayan Pandey And Others
Uttarakhand High Court · (2026) 03 UK CK 1395
High Courts27 Mar 2026Dismissed
Dr. Chandra Bhan Singh Vs Dr. Surendra Narayan Pandey And Others
Uttarakhand High Court · (2026) 03 UK CK 1394
High Courts27 Mar 2026Dismissed
Dr. S.P. Gangwar Vs Dr. Surendra Narayan Pandey And Others
Uttarakhand High Court · (2026) 03 UK CK 1393
High Courts27 Mar 2026Dismissed
Dr. Vinod Kumar Vs Dr. Surendra Narayan Pandey And Others
Uttarakhand High Court · (2026) 03 UK CK 1392
High Courts27 Mar 2026Dismissed
Dr. Naresh Malik Vs Dr. Surendra Narayan Pandey And Others
Uttarakhand High Court · (2026) 03 UK CK 1391
High Courts27 Mar 2026Dismissed
Dr. Bhagwan Singh Karki Vs Dr. Surendra Narayan Pandey And Others
Uttarakhand High Court · (2026) 03 UK CK 1390
High Courts27 Mar 2026Disposed Of
Dalmia Cement (Bharat) Ltd Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 03 UK CK 1388
Indian Penal Code, 1860 - Section 120BCode Of Criminal Procedure, 1973 - Section 200, 202
High Courts27 Mar 2026Disposed Of
Mahant Ramadhar Das And Others Vs Manorma Devi And Another
Uttarakhand High Court · (2026) 03 UK CK 1386
Code Of Civil Procedure, 1908 - Section 151Constitution Of India, 1950 - Article 227
High Courts27 Mar 2026Disposed Of
Pem Tshering Vs Punam Tshering
Uttarakhand High Court · (2026) 03 UK CK 1385
Special Marriage Act, 1954 - Section 22, 27(1)(b), 27(1)(d)Constitution Of India, 1950 - Article 227
High Courts27 Mar 2026Allowed
Harjinder Singh & Others Vs Chief Agriculture Officer & Others
Uttarakhand High Court · (2026) 03 UK CK 1384
High Courts27 Mar 2026Disposed Of
Ms Wastepe India Private Limited Vs Commissioner State Goods And Services Tax Act And Another
Uttarakhand High Court · (2026) 03 UK CK 1383
High Courts27 Mar 2026Disposed Of
Ramnagar Enterprises Vs State Tax Officer & Another
Uttarakhand High Court · (2026) 03 UK CK 1382
Central Goods And Services Tax Act, 2017 - Section 73, 107, 107(7)
High Courts27 Mar 2026Disposed Of
Abdul Hamid And Others Vs State Of Uttarakhand And & Others
Uttarakhand High Court · (2026) 03 UK CK 1381
Uttarakhand Mineral (Prevention Of Illegal Mining Transportation And Storage) Rules, 2005 - Rule 16
High Courts27 Mar 2026Allowed
Ravi Kashyap Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 03 UK CK 1380
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 318(4), 336(3), 338, 340(2)Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 22Constitution Of India, 1950 - Article 21
High Courts27 Mar 2026Allowed
Mohd. Mustafa Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 03 UK CK 1379
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Constitution Of India, 1950 - Article 21