High Courts08 Apr 2026Disposed Of
Gurdit Singh & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2026) 04 UK CK 0413
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 41 of 1,060
High Courts08 Apr 2026Disposed Of
Savitri Devi Vs Commissioner, State Goods And Services Tax, Commissionerate, Dehradun & Anr
Uttarakhand High Court · (2026) 04 UK CK 0410
High Courts08 Apr 2026Disposed Of
Dushyant Kumar Agrawal Vs Vijay Kumar Sharma And Others
Uttarakhand High Court · (2026) 04 UK CK 0409
Constitution Of India, 1950 - Article 227
High Courts08 Apr 2026Dismissed
Virender Pokhriyal & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 0408
Uttarakhand Cooperative Societies Act, 2003 - Section 64, 66, 69, 72, 72(2)
High Courts08 Apr 2026Dismissed
Dr. Subhash Chandra Mittal (Deceased) Through Legal Representatives Vs Sunita Mittal (Deceased) Through Legal Representatives And Others
Uttarakhand High Court · (2026) 04 UK CK 0407
High Courts08 Apr 2026Disposed Of
Bhagwati Pandey Vs Janki Joshi And Another
Uttarakhand High Court · (2026) 04 UK CK 0406
Constitution Of India, 1950 - Article 227
High Courts08 Apr 2026Disposed Of
Bhagwati Pandey Vs Deepa Joshi And Another
Uttarakhand High Court · (2026) 04 UK CK 0405
Constitution Of India, 1950 - Article 227
High Courts08 Apr 2026Disposed Of
Lal Singh Bisht Vs Assistant Commissioner, State Goods And Services Tax, Dehradun & Anr
Uttarakhand High Court · (2026) 04 UK CK 0404
High Courts08 Apr 2026Disposed Of
Sushil Kumar Nainiwal Vs Assistant Commissioner, State Goods And Services Tax, Dehradun & Anr.
Uttarakhand High Court · (2026) 04 UK CK 0403
High Courts07 Apr 2026Dismissed
Navin Kaushik Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0412
High Courts07 Apr 2026Allowed
Arvachin Solutions Pvt. Ltd. & Ors. Vs Union Of India And Others
Uttarakhand High Court · (2026) 04 UK CK 0411
High Courts07 Apr 2026Dismissed
Atul Negi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0395
High Courts07 Apr 2026Dismissed
Vishal Singh Vs Sushma And Others
Uttarakhand High Court · (2026) 04 UK CK 0394
High Courts07 Apr 2026Disposed Of
Harvinder Singh Vs Ravindra Kumar
Uttarakhand High Court · (2026) 04 UK CK 0393
Constitution Of India, 1950 - Article 227
High Courts07 Apr 2026Allowed
Mohit Jadav Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 04 UK CK 0391
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 109(1)Arms Act, 1959 - Section 3, 25 (1B)(a)Constitution Of India, 1950 - Article 21
High Courts06 Apr 2026Disposed Of
Najeer Ahamad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0402
High Courts06 Apr 2026Disposed Of
Ms New Dhashmesh Transport And Anr. Vs Punjab National Bank And Anr.
Uttarakhand High Court · (2026) 04 UK CK 0401
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17
High Courts06 Apr 2026Disposed Of
Jitendra Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0400
High Courts06 Apr 2026Disposed Of
Ms Sandhu Tyre Hub Vs Punjab National Bank And Another
Uttarakhand High Court · (2026) 04 UK CK 0399
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17
High Courts06 Apr 2026Disposed Of
Ms Sandhu Road Lines And Another Vs Punjab National Bank And Another
Uttarakhand High Court · (2026) 04 UK CK 0398
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17