High Courts10 Jun 2026Disposed Of
Sunny Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0540
COURT ARCHIVE
Uttarakhand High Court judgments
21,190 judgments · page 27 of 1,060
High Courts10 Jun 2026Disposed Of
Geeta Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0539
High Courts10 Jun 2026Disposed Of
M/s Lavi Traders Vs Superintendent, Sector-4, Central Goods And Service Tax Department, Udham Singh Nagar, Uttarakhand
Uttarakhand High Court · (2026) 06 UK CK 0538
High Courts10 Jun 2026Disposed Of
M/s I. Tech Packaging Systems Vs Superintendent, Central Goods And Service Tax Department, Kichha, Udham Singh Nagar, Uttarakhand
Uttarakhand High Court · (2026) 06 UK CK 0537
High Courts10 Jun 2026Disposed Of
M/s R.V. Enterprises Vs State Of Uttarakhand Another
Uttarakhand High Court · (2026) 06 UK CK 0536
High Courts09 Jun 2026Dismissed
Surendra Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0464
High Courts09 Jun 2026Allowed
Raghuvendra Pratap Kushwaha Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0463
High Courts09 Jun 2026Allowed
Sudarshan Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0462
High Courts09 Jun 2026Dismissed
Sunil Kumar Barthwal Vs State Of Uttar Pradesh & Others
Uttarakhand High Court · (2026) 06 UK CK 0461
Working Manual Of The Uttar Pradesh Rajkiya Nirman Nigam, 1985 - Rule 709(?)
High Courts09 Jun 2026Dismissed
Naveen Chandra Pant Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0460
High Courts08 Jun 2026Dismissed
Priya Vs Bimlesh & Another
Uttarakhand High Court · (2026) 06 UK CK 0466
Code Of Civil Procedure, 1908 - Order 6 Rule 17
High Courts08 Jun 2026Dismissed
Rajendra Singh Gusain Vs State Election Commission And Others
Uttarakhand High Court · (2026) 06 UK CK 0465
Uttar Pradesh Municipalities Act, 1916 - Section 19, 13D(f), 43(2), 43AA(2), 43(3)Representation Of People Act, 1951 - Section 125AJuvenile Justice (Care And Protection Of Children) Act, 2015 - Section 15
High Courts08 Jun 2026Disposed Of
Graphic Era Educational Society Vs Ankita Singh
Uttarakhand High Court · (2026) 06 UK CK 0406
High Courts08 Jun 2026Dismissed
Bhagwati Prashad Uniyal Vs D K Singh And Another
Uttarakhand High Court · (2026) 06 UK CK 0405
High Courts08 Jun 2026Disposed Of
Prakash Chandra Devrari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0404
High Courts08 Jun 2026Allowed
Afzal Ahmed Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0403
High Courts08 Jun 2026Allowed
Rajesh Kumar Verma And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0402
High Courts08 Jun 2026Dismissed
Meenakshi Joshi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 06 UK CK 0401
High Courts05 Jun 2026Disposed Of/ Allowed
Ashish Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 06 UK CK 0345
Indian Penal Code, 1860 - Section 376, 384, 504, 506
High Courts05 Jun 2026Disposed Of/ Allowed
Aakanksha Guleria Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 06 UK CK 0344
Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 500