High Courts17 Sept 2024Dismissed
Basheer Ahmad & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 09 UK CK 0177
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 151 of 1,060
High Courts17 Sept 2024Disposed Of
Vandana Sundara Vs Anil Kumar Garg & Others
Uttarakhand High Court · (2024) 09 UK CK 0176
High Courts13 Sept 2024Dismissed
Dilshad Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0115
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22C
High Courts13 Sept 2024Allowed
Hariom Saini And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 09 UK CK 0114
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts13 Sept 2024
Netra Ballabh Pandey Vs Uttarakhand Transport Corporation, Dehradun And Others
Uttarakhand High Court · (2024) 09 UK CK 0113
High Courts13 Sept 2024
Jai Prakash Vs Sishpal
Uttarakhand High Court · (2024) 09 UK CK 0112
Constitution Of India, 1950 — Article 227
High Courts13 Sept 2024
Jagdish Prasad Ranakoti Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 09 UK CK 0111
Uttar Pradesh Land Revenue Act, 1901 — Section 54Constitution Of India, 1950 — Article 227
High Courts13 Sept 2024Disposed Of
Pyar Kaur (Deceased) And Six Others Vs Power Grid Corporation Of India Ltd. And Another
Uttarakhand High Court · (2024) 09 UK CK 0110
High Courts13 Sept 2024Allowed
Baldev Singh Panwar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0109
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60
High Courts12 Sept 2024Allowed/ Disposed Of
Naseem And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 09 UK CK 0108
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts12 Sept 2024Allowed/ Disposed Of
Sumit Kumar Bhatt Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 09 UK CK 0107
Indian Penal Code, 1860 — Section 498A
High Courts12 Sept 2024Allowed
Rahul Kamboj Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0101
Indian Penal Code, 1860 — Section 376
High Courts12 Sept 2024Allowed
Abdul Samad Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0100
Indian Penal Code, 1860 — Section 363, 376, 506Prevention Of Children From Sexual Offences Act, 2012 — Section 5(l), 6
High Courts10 Sept 2024Disposed Of
Sonika Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 09 UK CK 0098
High Courts10 Sept 2024Disposed Of
Committee Of Management Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 09 UK CK 0096
High Courts10 Sept 2024Disposed Of
Inderlok Colony Residential Society Vs Mussoorie Dehradun Development Authority & others
Uttarakhand High Court · (2024) 09 UK CK 0095
Uttarakhand Urban And Country Planning And Development Act, 1973 — Section 15(9)
High Courts10 Sept 2024Disposed Of
M/s Campus Activewear Limited Vs Commissioner, State Goods And Service Tax & Another
Uttarakhand High Court · (2024) 09 UK CK 0094
Central Goods And Service Tax, Act, 2017 — Section 107, 129(III)
High Courts10 Sept 2024Disposed Of
Kalyani Sadguru Vs Satya Kumar Rao
Uttarakhand High Court · (2024) 09 UK CK 0093
High Courts09 Sept 2024Allowed
Rajneesh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0099
Indian Penal Code, 1860 — Section 306
High Courts09 Sept 2024Allowed
Gagan Garg Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0063
Indian Penal Code, 1860 — Section 120B, 379, 420, 467, 468, 471Indian Forest Act, 1927 — Section 26