High Courts23 Sept 2024
Navvneet Kumar Vs Managing Director, Uttarakhand Transport Corporation, Dehradun And Others
Uttarakhand High Court · (2024) 09 UK CK 0149
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 149 of 1,060
High Courts23 Sept 2024
Shiv Singh Vs Managing Director, Uttarakhand Transport Corporation, Dehradun And Others
Uttarakhand High Court · (2024) 09 UK CK 0147
High Courts23 Sept 2024
Gokulanand Joshi Vs Managing Director, Uttarakhand Transport Corporation, Dehradun And Others
Uttarakhand High Court · (2024) 09 UK CK 0146
High Courts23 Sept 2024
Vijay Pal Singh Vs Uttarakhand Transport Corporation, Dehradun And Others
Uttarakhand High Court · (2024) 09 UK CK 0145
High Courts23 Sept 2024Disposed Of
Pyare Lal Tamta Vs Canra Bank And Another
Uttarakhand High Court · (2024) 09 UK CK 0144
High Courts23 Sept 2024Disposed Of
Ms Himalayan Homes Construction And Consultant Services Vs Commissioner And Others
Uttarakhand High Court · (2024) 09 UK CK 0143
Central Goods And Services Tax Act, 2017 — Section 30(2)
High Courts23 Sept 2024Disposed Of
Ayyub Hassan Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0142
Guardians and Wards Act, 1890 — Section 7National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Act, 1999 — Section 14
High Courts23 Sept 2024Disposed Of
Ashok Joshi Vs Union Of India And Others
Uttarakhand High Court · (2024) 09 UK CK 0141
High Courts23 Sept 2024Allowed
Mukesh Goswami And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0140
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 50, 60
High Courts21 Sept 2024Disposed Of
Priyanka Madhwal Vs Gaurav Madhwal
Uttarakhand High Court · (2024) 09 UK CK 0048
Hindu Marriage Act, 1955 — Section 13(1)(a), 21B(2), 26, 27
High Courts21 Sept 2024Allowed
Suhail Khan Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 09 UK CK 0036
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts21 Sept 2024Allowed
Rakhi Giri Goswami And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 09 UK CK 0035
Bhartiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts21 Sept 2024Allowed
Sanjay And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 09 UK CK 0034
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts21 Sept 2024Dismissed
Mukesh Singh Bora Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0033
Indian Penal Code, 1860 — Section 376(2)(n), 506Protection Of Children From Sexual Offences Act, 2012 — Section 9(m), 10
High Courts21 Sept 2024
Narayan Singh Vs Uttarakhand Transport Corporation, Dehradun And Others
Uttarakhand High Court · (2024) 09 UK CK 0032
High Courts21 Sept 2024
Lal Singh Vs Uttarakhand Transport Corporation, Dehradun And Another
Uttarakhand High Court · (2024) 09 UK CK 0031
High Courts20 Sept 2024Allowed
Saurabh & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0049
Bharatiya Nyaya Sanhita, 2023 — Section 61(2), 115(2), 127(2), 140(2), 310(2), 317(3)Arms Act, 1959 — Section 25(1B)
High Courts20 Sept 2024Disposed Of
Anwar Husain Vs Union Of India & Others
Uttarakhand High Court · (2024) 09 UK CK 0047
Central Goods And Services Tax Act, 2017 — Section 30(2)
High Courts20 Sept 2024Disposed Of
Ms Pearl Print Pack Pvt. Ltd. Vs Joint Commissioner And Others
Uttarakhand High Court · (2024) 09 UK CK 0045
Uttarakhand Goods And Services Tax Act, 2017 — Section 73, 79Constitution Of India, 1950 — Article 226
High Courts20 Sept 2024Disposed Of
Sheela Devi Vs Excise Commissioner, State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0044
Uttar Pradesh Excise Act, 1910 — Section 11(1), 11(2)