COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 148 of 1,060

High Courts25 Sept 2024Allowed

M/S Girish Chandra Bhatt Contractor Vs Commissioner Uttarakhand State Goods And Service Tax Commissionerate And Others

Uttarakhand High Court · (2024) 09 UK CK 0161

Uttarakhand Goods and Services Tax Act, 2017 — Section 73(1)

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High Courts25 Sept 2024Allowed

Chakradhar Singh Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 09 UK CK 0160

Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 41 Rule 19Uttar Pradesh Public Premises Rules, 1973 — Rule 11,19

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High Courts25 Sept 2024Allowed

Ajay Bala Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 09 UK CK 0156

Indian Penal Code, 1860 — Section 328, 363, 366, 376(2n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 6

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High Courts24 Sept 2024Allowed/ Disposed Of

Virendra Singh And Others Vs State Of Uttarakhand And Anothter

Uttarakhand High Court · (2024) 09 UK CK 0138

Bhartiya Nagrik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 147, 148, 323, 324, 325, 504, 506

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High Courts24 Sept 2024Allowed/ Disposed Of

Jaypal Singh @ Jaipal Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 09 UK CK 0137

Bhartiya Nagrik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

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High Courts24 Sept 2024Allowed

Biba @ Shahid Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 09 UK CK 0136

Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11

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High Courts24 Sept 2024

Rajender Kumar Vs Managing Director, Uttarakhand Transport Corporation, Dehradun And Others

Uttarakhand High Court · (2024) 09 UK CK 0135

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High Courts24 Sept 2024Disposed Of

Chaudhary Sudesh Pal Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 09 UK CK 0134

Excise Act, 1910 — Section 11(2)

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High Courts24 Sept 2024Disposed Of

Hoshiyar Singh Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 09 UK CK 0133

Uttarakhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2021 — Rule 14(4)(a), 15

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High Courts24 Sept 2024Dismissed

M/s Sunrise Aluminum Vs State Bank Of India And Another

Uttarakhand High Court · (2024) 09 UK CK 0132

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14

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High Courts24 Sept 2024Disposed Of

Committee of Management Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2024) 09 UK CK 0131

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High Courts24 Sept 2024Disposed Of

Committee Of Management Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2024) 09 UK CK 0130

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High Courts24 Sept 2024Disposed Of

Kushagra Sahi Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 09 UK CK 0129

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High Courts24 Sept 2024Allowed

Shadab Hussain Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 09 UK CK 0127

Indian Penal Code, 1860 — Section 376, 506

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High Courts23 Sept 2024Allowed/ Disposed Of

Prashant Kumar Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 09 UK CK 0155

Indian Penal Code, 1860 — Section 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts23 Sept 2024Allowed/ Disposed Of

Rajneesh Kumar Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 09 UK CK 0154

Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts23 Sept 2024Allowed

Kishore Sharma Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 09 UK CK 0153

Indian Penal Code, 1860 — Section 120B, 323, 363, 366A, 376DProtection Of Children From Sexual Offences Act, 2012 — Section 5, 6

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High Courts23 Sept 2024Allowed

Guljar And Another Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 09 UK CK 0152

Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Prevention Of Cruelty To Animals Act, 1960 — Section 3, 11

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High Courts23 Sept 2024Allowed

Naved Ahamad @ Bhoora Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 09 UK CK 0151

Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 5, 11(1)

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High Courts23 Sept 2024Disposed Of

Raj Kumar Vs Union Of India & Others

Uttarakhand High Court · (2024) 09 UK CK 0150

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