High Courts27 Sept 2024Dismissed
Babita Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 09 UK CK 0123
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 147 of 1,060
High Courts27 Sept 2024Disposed Of
Committee Of Management, Janta Higher Secondary School, Kakodakhal, District Rudraprayag Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 09 UK CK 0122
High Courts27 Sept 2024Disposed Of
Shravan Kumar And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 09 UK CK 0121
Uttar Pradesh Imposition Of Ceiling On Land Holdings Act, 1960 — Section 10(2), 11(1), 11(2)
High Courts27 Sept 2024Allowed
Santosh Agarwal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0120
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts27 Sept 2024
Rooda Singh Vs Managing Director, Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2024) 09 UK CK 0119
High Courts27 Sept 2024Disposed Of
Kiran Enterprises GSTIN Vs Vs Commissioner, State Goods & Another
Uttarakhand High Court · (2024) 09 UK CK 0118
Central Goods And Services Tax Act, 2017 — Section 30(2)
High Courts27 Sept 2024Disposed Of
Committee Of Management Saraswati Vidya Mandir Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 09 UK CK 0117
High Courts27 Sept 2024Disposed Of
Delhi Apartments Private Limited Vs State Industrial Development Corporation Limited & Another
Uttarakhand High Court · (2024) 09 UK CK 0116
High Courts26 Sept 2024Allowed
Jasveer Singh Rawat Alias Jassi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 09 UK CK 0175
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 147, 323, 504
High Courts26 Sept 2024Dismissed
Vijendra Alias Bijendra Kumar Kapil Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 09 UK CK 0174
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528
High Courts26 Sept 2024Allowed
Jameel Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0173
Uttarakahnd Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts26 Sept 2024Allowed/ Disposed Of
Natasha Naha And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 09 UK CK 0172
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 506Information Technology Act, 2000 — Section 67
High Courts26 Sept 2024
Sunil Uniyal Vs Uttarakhand Transport Corporation And Another
Uttarakhand High Court · (2024) 09 UK CK 0171
High Courts26 Sept 2024Disposed Of
Vinod Kumar Goswami Vs Meena Devi And Others
Uttarakhand High Court · (2024) 09 UK CK 0170
Constitution Of India, 1950 — Article 227
High Courts26 Sept 2024Dismissed
Ms Hindustan Enterprises Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 09 UK CK 0169
Indian Forest Act, 1927 — Section 52A (1), 52B
High Courts26 Sept 2024Disposed Of
Nawabudin Alias Nabab Ali And Others Vs Hidayat Ali And Others
Uttarakhand High Court · (2024) 09 UK CK 0168
High Courts26 Sept 2024Allowed
Shaukeen Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0166
Indian Penal Code, 1860 — Section 376(2)(n), 376(3), 506Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4(2), 5(l), 6
High Courts25 Sept 2024Disposed Of
Banti Kumar Vs Assistant Commissioner, State Goods & Service Tax, Kichha, Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0165
Central Goods And Services Tax Act, 2017 — Section 30(2)
High Courts25 Sept 2024Dismissed
Arjan Pal Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 09 UK CK 0163
Land Revenue Act, 1901 — Section 33, 39, 40AContract Act, 1872 — Section 17Transfer Of Property Act, 1882 — Section 53(2), 55(1)(a)
High Courts25 Sept 2024Disposed Of
M/s Corbett Yatra Tour And Travels Vs Commissioner Center Goods And Service Tax Dehradun 2: Superintendent Center Goods And Service Tax
Uttarakhand High Court · (2024) 09 UK CK 0162
Central Goods And Services Tax Act, 2017 — Section 30, 30(2)