COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 145 of 1,060

High Courts08 Oct 2024Allowed

Sukhdev Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 10 UK CK 0026

Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4(2), 5 (n), 6Code Of Criminal Procedure, 1973 — Section 164

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High Courts08 Oct 2024Allowed

Deep Kandpal Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 10 UK CK 0025

Indian Penal Code, 1860 — Section 120B, 201, 302

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High Courts08 Oct 2024Allowed

Dinesh Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 10 UK CK 0024

Indian Penal Code, 1860 — Section 489B, 489C

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High Courts08 Oct 2024Allowed

Diwan Giri Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 10 UK CK 0023

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20

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High Courts07 Oct 2024Disposed Of

Murliwala Stone Industry Limited Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2024) 10 UK CK 0036

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High Courts07 Oct 2024Disposed Of

Prem Prakash Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2024) 10 UK CK 0035

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High Courts07 Oct 2024Partly Allowed

United India Insurance Company Ltd. Vs Kavita Sharma And Four Others

Uttarakhand High Court · (2024) 10 UK CK 0034

Motor Vehicles Act, 1988 — Section 173

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High Courts07 Oct 2024Allowed

Saif Ali @ Sameer Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 10 UK CK 0033

Indian Penal Code, 1860 — Section 323, 376, 504, 506

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High Courts04 Oct 2024Disposed Of

Disha Hospitality Pvt. Ltd. Vs M/s Dehra Hospitality & Others

Uttarakhand High Court · (2024) 10 UK CK 0013

Arbitration And Conciliation Act, 1996 — Section 11(8)

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High Courts04 Oct 2024Dismissed

Dr Pradeep Bhatt Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2024) 10 UK CK 0012

Uttarakhand Panchayati Raj Act, 2016 — Section 86, 86(2)(b)(i)

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High Courts04 Oct 2024Disposed Of

Darshan Singh @ Heera Vs Assistant Collector

Uttarakhand High Court · (2024) 10 UK CK 0011

Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 189Constitution Of India, 1950 — Article 227

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High Courts04 Oct 2024Disposed Of

Jahid Hussain And Others Vs Jameel Ahmad Alias Munni And

Uttarakhand High Court · (2024) 10 UK CK 0010

Constitution Of India, 1950 — Article 227

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High Courts04 Oct 2024Disposed Of

Meharvan Singh Contractor Vs Commissioner State Goods And Services Tax Commissionerate And Another

Uttarakhand High Court · (2024) 10 UK CK 0009

Central Goods And Services Tax Act, 2017 — Section 30(2)

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High Courts04 Oct 2024Disposed Of

Shubham Pujara Vs State Tax Officer

Uttarakhand High Court · (2024) 10 UK CK 0008

Central Goods And Services Tax Act, 2017 — Section 30(2)

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High Courts03 Oct 2024Disposed Of

Jaswant Singh & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2024) 10 UK CK 0007

Uttar Pradesh Consolidation Of Land Holdings Act, 1953 — Section 11, 11(1)

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High Courts03 Oct 2024Disposed Of

Bimlesh Kumar & Another Vs Kamlesh Kumar & Others

Uttarakhand High Court · (2024) 10 UK CK 0006

Constitution Of India, 1950 — Article 227

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High Courts03 Oct 2024Dismissed

Daljeet Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 10 UK CK 0005

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High Courts03 Oct 2024Dismissed

Chandra Shekhar Joshi & Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 10 UK CK 0004

Uttarakhand Cooperative Societies Act, 2003 — Section 70, 97, 98

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High Courts03 Oct 2024Disposed Of

Aftab Husain Vs Union Of India And Others

Uttarakhand High Court · (2024) 10 UK CK 0003

Central Goods And Services Tax Act, 2017 — Section 30(2)

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High Courts03 Oct 2024Disposed Of

Sheela Rani Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2024) 10 UK CK 0002

Excise Act, 1910 — Section 11(1), 11(2)

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