High Courts17 Oct 2024Disposed Of
Priyank Lingwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 10 UK CK 0078
Indian Telegraph Act, 1885 — Section 10(d)Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 144 of 1,060
High Courts17 Oct 2024Allowed
State Bank Of India Vs District Magistrate Pithoragarh & Others
Uttarakhand High Court · (2024) 10 UK CK 0076
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14
High Courts17 Oct 2024Disposed Of
Ms Up Brick Centre Vs Punjab National Bank & Another
Uttarakhand High Court · (2024) 10 UK CK 0075
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts17 Oct 2024Disposed Of
Suresh Sharma & Another Vs District Magistrate Arbitrator & Others
Uttarakhand High Court · (2024) 10 UK CK 0074
High Courts17 Oct 2024Dismissed
Shashank Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 10 UK CK 0073
Income Tax Act, 1961 — Section 253, 264
High Courts17 Oct 2024Disposed Of
M/s Vijay Fit & Forge Private Ltd. Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 10 UK CK 0072
Uttarakhand Goods And Services Tax Act, 2017 — Section 107
High Courts17 Oct 2024Disposed Of
Ankur Agarwal Vs Union Of India And Others
Uttarakhand High Court · (2024) 10 UK CK 0071
Indian Penal Code, 1860 — Section 120B, 379, 411, 420, 467, 471Indian Forest Act, 1927 — Section 26
High Courts16 Oct 2024Allowed
Sanjay Singh Chaudhary And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0055
Indian Penal Code, 1860 — Section 34, 420
High Courts16 Oct 2024Allowed
Balbir Singh And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0054
Indian Penal Code, 1860 — Section 406, 504, 506
High Courts16 Oct 2024Disposed Of
Maya Kaur & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 10 UK CK 0052
Uttarakhand Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2005 — Rule 279
High Courts16 Oct 2024Disposed Of
Committee Of Management National Junior High School, Dhanori Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0051
High Courts16 Oct 2024Disposed Of
Rakesh Dutt Jakhmola Vs State Information Commission, Ladpur, Ring Road Dehradun And Others
Uttarakhand High Court · (2024) 10 UK CK 0050
Constitution Of India, 1950 — Article 226, 227
High Courts16 Oct 2024Dismissed
Taruna Tyagi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0049
Constitution Of India, 1950 — Article 226
High Courts16 Oct 2024Disposed Of
Dhanashree Agro Products Pvt. Ltd. & Another Vs Kamaldeep Industries & Others
Uttarakhand High Court · (2024) 10 UK CK 0048
Commercial Courts Act, 2015 — Section 13Code Of Civil Procedure, 1908 — Order 39 Rule 4
High Courts16 Oct 2024Allowed
Amaan Ansari & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0047
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8, 22(C), 37, 60
High Courts08 Oct 2024Disposed Of
Betal Singh Vs Commissioner & Others
Uttarakhand High Court · (2024) 10 UK CK 0032
Central Goods And Services Tax Act, 2017 — Section 30(2)
High Courts08 Oct 2024Dismissed
Nagar Nigam Dehradun Vs Rashidan & Others
Uttarakhand High Court · (2024) 10 UK CK 0031
High Courts08 Oct 2024Disposed Of
Surendra Singh Gusain Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0030
High Courts08 Oct 2024Allowed
Chandan Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0028
Wild Life Protection Act, 1972 — Section 9, 39, 48, 50, 51
High Courts08 Oct 2024Allowed
Vansh Kashyap Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0027
Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4(2), 5(l), 6Code Of Criminal Procedure, 1973 — Section 161, 164