High Courts21 Oct 2024Disposed Of
Radha Devi Vs Nagar Palika Parishad, Nainital
Uttarakhand High Court · (2024) 10 UK CK 0104
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 143 of 1,060
High Courts21 Oct 2024Partly Allowed
Gagan Chandra Majhee Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 10 UK CK 0103
Constitution Of India, 1950 — Article 227
High Courts21 Oct 2024Dismissed
Sameer Tyagi Vs Bharat Singh And Others
Uttarakhand High Court · (2024) 10 UK CK 0102
Uttar Pradesh Land Revenue Act, 1900 — Section 34Constitution Of India, 1950 — Article 227
High Courts21 Oct 2024Partly Allowed
Tikaram Singh Vs Bhagwan Singh And Others
Uttarakhand High Court · (2024) 10 UK CK 0101
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 176(2A)Constitution Of India, 1950 — Article 226
High Courts21 Oct 2024Disposed Of
Ishwar Saini Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 10 UK CK 0100
Uttar Pradesh Land Revenue Act, 1901 — Section 41
High Courts21 Oct 2024Disposed Of
Hardev Singh & Another Vs National Highways Authority & Others
Uttarakhand High Court · (2024) 10 UK CK 0099
National Highways Act, 1956 — Section 3A, 3D
High Courts21 Oct 2024Allowed
Ranjan Negi Vs Mussoorie Dehradun Development Authority And Others
Uttarakhand High Court · (2024) 10 UK CK 0098
Uttarakhand Urban And Country Planning And Development Act, 1973 — Section 15
High Courts21 Oct 2024Allowed
Parvej Khan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0097
High Courts21 Oct 2024Disposed Of
Deepkant Shukla And Another Vs Shiv Mandir, Kishanpur And Another
Uttarakhand High Court · (2024) 10 UK CK 0096
Indian Trusts Act, 1882 — Section 73, 74Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 43 Rule (1)(r)
High Courts21 Oct 2024Allowed
Himanshu Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0095
Indian Penal Code, 1860 — Section 363, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(l), 6Code Of Criminal Procedure, 1973 — Section 164
High Courts21 Oct 2024Allowed
Jyoti Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0094
Indian Penal Code, 1860 — Section 120B, 302
High Courts21 Oct 2024Allowed
Rupesh Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0093
Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506
High Courts18 Oct 2024Allowed
Pitambar Pal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0088
Indian Penal Code, 1860 — Section 120B, 420Banning Of Unregulated Deposit Schemes Act, 2019 — Section 3, 21(3)Prize Chit And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5
High Courts18 Oct 2024Dismissed
Vipin Nayyar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 10 UK CK 0086
Indian Penal Code, 1860 — Section 313, 323, 324, 354, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 9, 10
High Courts18 Oct 2024Dismissed
Waqar Khan Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0084
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8, 22(C)
High Courts17 Oct 2024Disposed Of
Himani Sah And Others. Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0083
High Courts17 Oct 2024Disposed Of
Anmol Bhasin Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0082
High Courts17 Oct 2024Allowed
Meer Ilahi @ Akram @ Buggi Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0081
Uttarakahnd Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts17 Oct 2024Dismissed
Jahangir Alam Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 10 UK CK 0080
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 35, 84, 85Code Of Criminal Procedure, 1973 — Section 41A, 82, 83Indian Penal Code, 1860 — Section 420
High Courts17 Oct 2024Allowed
Nafees Ahmad Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0079
Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 9, 10