High Courts23 Oct 2024Disposed Of
Umed Singh Vs Mussoorie Dehradun Development Authority And Others
Uttarakhand High Court · (2024) 10 UK CK 0120
Uttarakhand Urban Planning And Development Act, 1973 — Section 27(4)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 142 of 1,060
High Courts23 Oct 2024Dismissed
Najeer Ahamad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0119
Constitution Of India, 1950 — Article 226
High Courts23 Oct 2024Disposed Of
Mohit Goyal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0118
High Courts23 Oct 2024Allowed
Shivam Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0117
Indian Penal Code, 1860 — Section 363, 366, 376(3)
High Courts23 Oct 2024Allowed
Vijay Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0116
Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(n), 6Code Of Criminal Procedure, 1973 — Section 164
High Courts23 Oct 2024Dismissed
Arjun Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0115
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts23 Oct 2024Allowed
Monu Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0114
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8, 22, 50
High Courts22 Oct 2024Disposed Of
Alphageo Offshore Services Private Limited Vs Oil And Natural Gas Corporation Limited And Others
Uttarakhand High Court · (2024) 10 UK CK 0134
High Courts22 Oct 2024Allowed
Kulwant Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0133
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8, 22Indian Penal Code, 1860 — Section 420, 465, 468, 471
High Courts22 Oct 2024Allowed
Virendra Kumar Kaushik Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0092
Indian Penal Code, 1860 — Section 120B, 420Uttarakhand Protection Of Interests of Depositors (In Financial Establishments) Act, 2005 — Section 3Code Of Criminal Procedure, 1973 — Section 41A
High Courts22 Oct 2024Dismissed
Gautam Associates Vs Union Of India & Others
Uttarakhand High Court · (2024) 10 UK CK 0091
High Courts22 Oct 2024Disposed Of
Shree Dev Bhoomi Institute Of Education Science And Technology Vs Indian Nursing Council & Others
Uttarakhand High Court · (2024) 10 UK CK 0090
High Courts21 Oct 2024Disposed Of
Gurjashan Deep Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 10 UK CK 0113
Bharatiya Nyaya Sanhita, 2023 — Section 109, 115(2), 190, 191(2), 191(3), 351(2), 352
High Courts21 Oct 2024Dismissed
Mahima Sharma Vs Directorate General Of Police, Dehradun & Others
Uttarakhand High Court · (2024) 10 UK CK 0112
Bharatiya Nyaya Sanhita, 2023 — Section 173(4), 175(3), 210
High Courts21 Oct 2024Disposed Of
Gokulesh Bhatt And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0110
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts21 Oct 2024Disposed Of
Bineeta Devi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0109
Dowry Prohibition Act, 1961 — Section 3, 4Indian Penal Code, 1860 — Section 323, 498A, 504, 506
High Courts21 Oct 2024Allowed
Amit Dimari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0108
Indian Penal Code, 1860 — Section 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts21 Oct 2024Disposed Of
Manoj Kumar Fulara Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0107
High Courts21 Oct 2024Disposed Of
Arjun Chand Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0106
Uttarakhand Motor Vehicle Taxation Reforms Act, 2003 — Section 4(2), 18
High Courts21 Oct 2024Disposed Of
Bahadur Singh Panwar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 10 UK CK 0105
Uttarakhand Minerals (Prevention Of Illegal Mining Transportation And Storage) Rules, 2021 — Rule 15, 16