High Courts05 Nov 2024Disposed Of
Masroor Ahmad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 11 UK CK 0077
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 140 of 1,060
High Courts05 Nov 2024Disposed Of
Ahsan Vs District Magistrate Haridwar And Anr
Uttarakhand High Court · (2024) 11 UK CK 0076
High Courts05 Nov 2024Dismissed
Gore Lal Yadav Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0075
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts05 Nov 2024Partly Allowed
Kiran & Others Vs District Magistrate Haridwar & Ors
Uttarakhand High Court · (2024) 11 UK CK 0074
National Highway Act, 1956 — Section 3(G)(1), 3(G)(2), 3(G)(5)
High Courts05 Nov 2024Disposed Of
Union Bank Of India And Others Vs Prem Singh Aswal And Another
Uttarakhand High Court · (2024) 11 UK CK 0073
Code Of Civil Procedure, 1908 &mdash Order 8 Rule 6C
High Courts05 Nov 2024Allowed
Prem Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0071
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 17
High Courts04 Nov 2024Disposed Of
Naeem Idrisi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 11 UK CK 0069
High Courts04 Nov 2024Allowed
Geeta Devi And Another Vs Manager, United India Insurance Company Limited And Two Others
Uttarakhand High Court · (2024) 11 UK CK 0068
High Courts25 Oct 2024Dismissed
Mahendra Giriand Another Vs District Cooperative Bank Ltd. & Another
Uttarakhand High Court · (2024) 10 UK CK 0046
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)Constitution Of India, 1950 — Article 226
High Courts25 Oct 2024Dismissed
Monika Vs District Magistrate & Others
Uttarakhand High Court · (2024) 10 UK CK 0045
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14(1)(2), 17
High Courts25 Oct 2024Dismissed
Basant Arora Vs Punjab National Bank Through Its Regional Manager, Regional Office Sector & Others
Uttarakhand High Court · (2024) 10 UK CK 0044
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17
High Courts25 Oct 2024Disposed Of
Shailendra Singh Bohra Vs Commissioner State Goods And Services Tax Commissionerate And Another
Uttarakhand High Court · (2024) 10 UK CK 0043
Central Goods And Services Tax Act, 2017 — Section 30(2)Uttarakhand Goods And Services Tax Act, 2017 — Section 30
High Courts25 Oct 2024Disposed Of
Jeevan Chandra Pant Vs Commissioner, State Goods And Service Tax & Another
Uttarakhand High Court · (2024) 10 UK CK 0042
Uttarakhand Goods And Services Tax Act, 2017 — Section 30, 107
High Courts25 Oct 2024Dismissed
Praveen Kumar Gupta Vs Mussorrie Dehradun Development Authority
Uttarakhand High Court · (2024) 10 UK CK 0041
High Courts25 Oct 2024Disposed Of
Rajender Singh & Another Vs Excise Commissioner & Others
Uttarakhand High Court · (2024) 10 UK CK 0040
Uttar Pradesh Excise Act, 1910 — Section 11(1), 11(2)
High Courts25 Oct 2024Disposed Of
Pooja Karanjkar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0039
Electricity Act, 2003 — Section 42((5), 42((6)
High Courts25 Oct 2024Dismissed
Gayatri Vihar Housing Welfare Society Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0038
High Courts25 Oct 2024Allowed
Mohd. Nadeem Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 10 UK CK 0037
Bharatiya Nayaya Sanhita, 2023 — Section 143mmoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6
High Courts24 Oct 2024Disposed Of
Committee Of Management Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 10 UK CK 0070
High Courts24 Oct 2024Disposed Of
Devendra Singh Adhikari GSTIN Vs Commissioner State Goods And Services Tax Commissionerate And Another
Uttarakhand High Court · (2024) 10 UK CK 0069
Central Goods And Services Tax Act, 2017 — Section 30(2)