High Courts08 Nov 2024Allowed
Abhishek Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0086
Indian Penal Code, 1860 — Section 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(j)(ii), 5(l), 6
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 139 of 1,060
High Courts08 Nov 2024Allowed
Sahzad Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0085
Indian Penal Code, 1860 — Section 307Arms Act, 1959 &mash; Section 3, 25
High Courts07 Nov 2024
CPL O.P. Dahiya & Others Vs Air Force Naval Housing Board & Others
Uttarakhand High Court · (2024) 11 UK CK 0020
High Courts07 Nov 2024Allowed
Shahnawaz And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0019
Uttarakahnd Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts07 Nov 2024Allowed
Shahnaaz And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0018
Uttarakahnd Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts07 Nov 2024Allowed
Shajev And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0017
Uttarakahnd Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11(1)
High Courts07 Nov 2024Disposed Of
Pramod Kumar Vs Collector, District Udham Singh Nagar And Others
Uttarakhand High Court · (2024) 11 UK CK 0016
High Courts07 Nov 2024Disposed Of
Reshma Khatoon & Others Vs District Magistrate & Others
Uttarakhand High Court · (2024) 11 UK CK 0015
National Highways Act, 1956 — Section 3A
High Courts07 Nov 2024Allowed
Harbhajan Singh & Another Vs National Highway Authority Of India & Others
Uttarakhand High Court · (2024) 11 UK CK 0014
National Highways Act, 1956 — Section 3G(5)
High Courts07 Nov 2024Disposed Of
Leela Upreti Vs District Magistrate Nainital & Others
Uttarakhand High Court · (2024) 11 UK CK 0013
Securitization And Reconstruction Financial Assets And Enforcement Of Security Interest, Act, 2002 — Section 14
High Courts07 Nov 2024Allowed
Kamakshee Bisht Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 11 UK CK 0011
High Courts07 Nov 2024Disposed Of
Goyal Traders Through Proprietor Vs Commissioner Uttarakhand State Goods And Services Tax And Others
Uttarakhand High Court · (2024) 11 UK CK 0010
Uttarakhand Goods And Services Tax Act, 2017 — Section 74, 107, 107(6)(b)
High Courts07 Nov 2024Allowed/ Disposed Of
Basant Singh Kumain Vs Ajay Singh Bisht
Uttarakhand High Court · (2024) 11 UK CK 0009
Negotiable Instruments Act, 1881 — Section 138
High Courts07 Nov 2024Allowed
Sagar Soradi Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0008
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts07 Nov 2024Allowed
Ejaj Alias Aazad Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0007
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29, 60
High Courts07 Nov 2024Allowed
Aakash Pal Alias Kalwa Alias Durlabh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0004
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts07 Nov 2024Allowed
Virendra Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0001
Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 3, 25
High Courts05 Nov 2024Dismissed
Shakul Navi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 11 UK CK 0084
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 173(4), 175(3)Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts05 Nov 2024Disposed Of
Mukul Agrawal & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 11 UK CK 0083
Indian Penal Code, 1860 — Section 406, 420, 506Code Of Criminal Procedure, 1973 — Section 41ABhartiya Nyaya Sanhita, 2023 — Section 35(3), 115(2), 351(3), 352
High Courts05 Nov 2024Disposed Of
Firoj & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 11 UK CK 0081
Bhartiya Nyaya Sanhita, 2023 — Section 109(1), 190, 191(2), 191(3)Indian Penal Code, 1860 — Section 109(1), 307