High Courts13 Nov 2024Allowed
Tasleem Malik Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0109
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 60
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 138 of 1,060
High Courts13 Nov 2024Allowed
Joni Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0108
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts13 Nov 2024Dismissed
Nirmal Singh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 11 UK CK 0067
High Courts13 Nov 2024Dismissed
Yugal Kishore Vs State Bank Of India & Others
Uttarakhand High Court · (2024) 11 UK CK 0066
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18Limitation Act, 1963 — Section 14Constitution Of India, 1950 — Article 226
High Courts13 Nov 2024
Gandhi Ashram, Khadi Bhandar, Bhowali And Another Vs Bhuwan Lal Sah
Uttarakhand High Court · (2024) 11 UK CK 0065
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts13 Nov 2024
Pankaj Tandon Vs Mayank Mehrotra
Uttarakhand High Court · (2024) 11 UK CK 0064
Provincial Small Cause Courts Act, 1887 — Section 25Code Of Civil Procedure, 1908 &mdash Order 7 Rule 6
High Courts12 Nov 2024Disposed Of
Aditya Sharma Vs State Bank Of India And Others
Uttarakhand High Court · (2024) 11 UK CK 0105
High Courts12 Nov 2024Disposed Of
Sanatan Dharma Prakash Chandra Kanya Inter College And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 11 UK CK 0104
High Courts12 Nov 2024Dismissed
Vaibhav Gulati Vs Rajni Gupta
Uttarakhand High Court · (2024) 11 UK CK 0098
Code Of Criminal Procedure, 1973 — Section 91, 125
High Courts12 Nov 2024Allowed
Jeva Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0094
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29
High Courts11 Nov 2024Disposed Of
Vijay Arora And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 11 UK CK 0103
High Courts11 Nov 2024Dismissed
Shivam Mines And Minerals Through Its Proprietor Pradeep Aggarwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 11 UK CK 0101
High Courts11 Nov 2024Dismissed
Mohan Singh Bisht Vs Managing Director Kumaon Mandal Vikas Nigam Ltd And Others
Uttarakhand High Court · (2024) 11 UK CK 0099
High Courts11 Nov 2024Dismissed
Sangat Singh @ Sangi Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0024
Indian Forest Act, 1927 — Section 26Bhartiya Nyaya Sanhita, 2023 — Section 109(1), 121(2), 132, 191
High Courts11 Nov 2024Disposed Of
Ombir Panwar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 11 UK CK 0022
Bhartiya Nyaya Sanhita, 2023 — Section 137(2)Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 35(3)Code Of Criminal Procedure, 1973 — Section 41A
High Courts11 Nov 2024Dismissed
Saurabh Balyan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 11 UK CK 0021
Constitution Of India, 1950 — Article 226
High Courts08 Nov 2024Allowed
Divyansh Goswami Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0092
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 109, 115(2), 126(2), 191(2), 324(4), 351(2)
High Courts08 Nov 2024Allowed
Ram Avtar Goyal And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0091
Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506
High Courts08 Nov 2024Dismissed
Ankur Agarwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 11 UK CK 0089
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 152Code Of Criminal Procedure, 1973 — Section 133
High Courts08 Nov 2024Allowed
Prem Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0087
Indian Penal Code, 1860 — Section 363, 366Code Of Criminal Procedure, 1973 — Section 164